Tribunals and Commissions20 Aug 2018Allowed
Sanjay Kumar Gupta And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0070
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 501 of 565
Tribunals and Commissions20 Aug 2018Dismissed
Dr. S.K. Narula Vs Union Of India
Central Administrative Tribunal · (2018) 08 CAT CK 0069
Tribunals and Commissions20 Aug 2018Allowed
Pradeep Kumar And Ors Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0068
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions20 Aug 2018Dismissed
Dr. Mahesh Chauhan Vs Government Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0067
Tribunals and Commissions20 Aug 2018Dismissed
Sat Pal Vs Union Of India And Others
Central Administrative Tribunal · (2018) 08 CAT CK 0066
Tribunals and Commissions20 Aug 2018Dismissed
Ajai Kumar Arora Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0065
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions20 Aug 2018Allowed
Kalu Prasad Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 08 CAT CK 0063
Tribunals and Commissions20 Aug 2018Dismissed
Ishwar Singh Vs MTNL And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0049
Tribunals and Commissions20 Aug 2018Dismissed
Mahabir Singh Gosain And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0047
Tribunals and Commissions17 Aug 2018
Alok Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0652
Code of Civil Procedure
Tribunals and Commissions17 Aug 2018
Rajwati Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0574
Tribunals and Commissions17 Aug 2018
A. K. Rastogi Vs Ministry Of Corporate Affairs & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0560
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995Administrative Tribunals Act, 1985-Section 14Companies Act, 2013
Tribunals and Commissions17 Aug 2018
Geeta Vs North Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0713
Indian Evidence Act-Section 108
Tribunals and Commissions17 Aug 2018
Dr. Deepasha Garg Vs Govind Bhallabh Pant Institute of Postgraduate Medical Education & Research (GIPMER) & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0712
Maternity Benefit Act, 1961-Section 5(2)
Tribunals and Commissions17 Aug 2018
Simple Chandel Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0711
CCS (Conduct) Rules, 1964-Rule 20
Tribunals and Commissions17 Aug 2018
Dimple Chandel Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0705
CCS (Conduct) Rules, 1964-Rule 20
Tribunals and Commissions17 Aug 2018Dismissed
Dr. Deepasha Garg Vs Govind Bhallabh Pant Institute Of Postgraduate Medical Education And Research And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0098
Maternity Benefit Act, 1961 — Section 5(2)
Tribunals and Commissions17 Aug 2018Dismissed
Dimple Chandel Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0096
Central Civil Services (Conduct) Rules, 1964 — Rule 20
Tribunals and Commissions17 Aug 2018Dismissed
Simple Chandel Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0095
Central Civil Services (Conduct) Rules, 1964 — Rule 20
Tribunals and Commissions17 Aug 2018Dismissed
A.K. Rastogi Vs Ministry Of Corporate Affairs And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0093
Administrative Tribunals Act, 1985 — Section 14