Tribunals and Commissions21 Aug 2018
Tejbir Singh Bhati & Anr. Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0584
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 500 of 565
Tribunals and Commissions21 Aug 2018
P.C. Meena Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0579
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 47, 2(i)
Tribunals and Commissions21 Aug 2018Dismissed
P.C. Meena Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0046
Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 2(i), 47
Tribunals and Commissions21 Aug 2018Dismissed
Dr. Salma Khatoon Vs Ministry Of AYUSH And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0044
Constitution Of India, 1950 — Article 14
Tribunals and Commissions20 Aug 2018
Ajai Kumar Arora Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0617
Administrative Tribunal Act, 2005-Section 19CCA Rule 1965crpc-Section 161
Tribunals and Commissions20 Aug 2018
Shri Ishwar Singh Vs MTNL & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0615
FRSR-FR-29, Rule-29(2)(b)(i) & (ii)
Tribunals and Commissions20 Aug 2018
Mahabir Singh Gosain & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0599
Tribunals and Commissions20 Aug 2018
Pradeep Kumar & Ors. Vs Govt. of NCTD & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0598
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions20 Aug 2018
Dr. Mahesh Chauhan Vs Government Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0583
Tribunals and Commissions20 Aug 2018
Kalu Prasad Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0582
Constitution of India-Article 300A
Tribunals and Commissions20 Aug 2018
Sat Pal Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0578
Tribunals and Commissions20 Aug 2018
S.D.Windlesh Vs The Labour Commissioner & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0576
Tribunals and Commissions20 Aug 2018
Ashok Kumar & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0566
Tribunals and Commissions20 Aug 2018
Sanjay Kumar Gupta & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0563
Tribunals and Commissions20 Aug 2018
Dr. Mahesh Chauhan Vs Government Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0559
DHS (Allopathy) Rules, 2009
Tribunals and Commissions20 Aug 2018
Union Of India & Ors. Vs Dalvir Singh
Central Administrative Tribunal · (2018) 08 CAT CK 0558
CPC-Order XLVII Rule 1, 47 Rule 1, Section 114Administrative Tribunal Act-Section 22, 22(2)(f), 22(3)(f), 22(3) clauses (a) to (i)
Tribunals and Commissions20 Aug 2018Dismissed
Dr. S. K. Narula Vs Union Of India
Central Administrative Tribunal · (2018) 08 CAT CK 0718
Tribunals and Commissions20 Aug 2018Dismissed
Ashok Kumar And Ors Vs Secretary, Government Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0080
Tribunals and Commissions20 Aug 2018Dismissed
Union Of India And Ors Vs Dalvir Singh
Central Administrative Tribunal · (2018) 08 CAT CK 0075
Administrative Tribunals Act, 1985 — Section 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions20 Aug 2018Disposed Of
S.D. Windlesh Vs Labour Commissioner And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0071