Tribunals and Commissions24 Aug 2018
Dilawar Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0596
Public Premises (Eviction of Unauthorised Occupants) Act, 1971-Section 4(1), 5(1)
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 498 of 565
Tribunals and Commissions24 Aug 2018
Smt. Prabha Abhey Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0588
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 226, 32, 14, 16
Tribunals and Commissions24 Aug 2018
Mewa Lal Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0585
Tribunals and Commissions24 Aug 2018
M.N. Sharma Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0577
CCS (CCA) Rules, 1965-Rule 14Prevention of Corruption Act, 1988-Section 7, 13(2) read with Section 13(1)(d)
Tribunals and Commissions24 Aug 2018
Raj Kumar Sehgal Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0573
Income-tax Act, 1961-Section 148Central Civil Services (Conduct) Rules, 1964-Rule 3(1)(i), (ii) and (iii)Constitution of India-Articles 14, 19, 21
Tribunals and Commissions24 Aug 2018
Ramesh Kumar Rajput Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0572
Tribunals and Commissions24 Aug 2018
F. H. Joseph Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0569
Tribunals and Commissions24 Aug 2018
Kamlesh Kumar Meena & Ors. Vs South Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0561
Tribunals and Commissions24 Aug 2018Dismissed
F.H. Joseph Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0079
Tribunals and Commissions24 Aug 2018Allowed
Kamlesh Kumar Meena And Ors Vs South Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0078
Tribunals and Commissions24 Aug 2018Dismissed
Inspector (Exe) Surender Singh And Ors Vs Lt. Governor, Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0077
Delhi Police Act, 1978 — Section 5, 147Himachal Pradesh And Andaman And Nicobar Islands Police Services Rules, 1965 — Rule 5, 11, 12, 14, 17, 29Delhi, Andaman And Nicobar Islands Police Service Rules, 2003 — Rule 7(2)(c)
Tribunals and Commissions24 Aug 2018Disposed Of
Ramesh Kumar Rajput Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0076
Tribunals and Commissions24 Aug 2018Partly Allowed
Raj Kumar Sehgal Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0072
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 11Central Civil Services (Pension) Rules, 1972 — Rule 9, 9(2), 68
Tribunals and Commissions24 Aug 2018Allowed
Kameshwar Sharma And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0061
Industrial Disputes Act, 1947 — Section 10A, 17, 17A
Tribunals and Commissions24 Aug 2018Dismissed
Mewa Lal, Washer-man And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0056
Tribunals and Commissions24 Aug 2018Disposed Of
Hari Vansh Sharma Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0054
Tribunals and Commissions24 Aug 2018Dismissed
Prabha Abhey Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0053
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16, 32, 226
Tribunals and Commissions24 Aug 2018Dismissed
M.N. Sharma Vs Govt. Of NCT And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0051
Prevention Of Corruption Act (POC) Act, 1988 — Section 7, 13(1)(d), 13(2)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14
Tribunals and Commissions24 Aug 2018Dismissed
Karnail Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0050
Railways Servant (Conduct) Rules, 1966 — Rule 3(1)Railway Servants (Discipline And Appeal) Rules, 1968 — Rule 18
Tribunals and Commissions24 Aug 2018Dismissed
Dilawar Singh, Tax Assistant Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0048
Public Premises (Eviction Of Unauthorised Occupants) Act, 1971 — Section 4(1), 5(1)