Tribunals and Commissions29 Aug 2018Dismissed
Rakesh Tyagi Vs GNCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0035
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 496 of 565
Tribunals and Commissions29 Aug 2018Dismissed
Suresh Kumar Azad Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0028
Railway Service (Conduct) Rules, 1966 — Rule 3(1)(i), 3(1)(iii)
Tribunals and Commissions29 Aug 2018Dismissed
Dr. Yog Raj Handoo Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0022
Central Civil Services (Pension) Rules, 1972 — Rule 48A(ii)
Tribunals and Commissions29 Aug 2018Allowed
Vikram Singh And Ors Vs President‟s Secretariat And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0021
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions29 Aug 2018Dismissed
Ct. Dalbir Singh Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0019
Delhi Police Act, 1978 — Section 21
Tribunals and Commissions29 Aug 2018Partly Allowed
K. A. Kanekar Vs India Tourism Development Corporation Ltd.
Central Administrative Tribunal · (2018) 08 CAT CK 0018
Tribunals and Commissions28 Aug 2018
Head Constable Chander Veer Vs The Commissioner Of Police & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0648
Delhi Police (Punishment and Appeal) Rules, 1980-Rule 16, 15, 15(2)Evidence ActConstitution of India-Article 226/227
Tribunals and Commissions28 Aug 2018
Smt. Rajkumari & Anr. Vs Govt. Of NCT Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0644
CCS (Pension) Rules, 1972-Rule 41, 41(1)Administrative Tribunals Act, 1985-Sections 19, 20, 21
Tribunals and Commissions28 Aug 2018
Dilip Kumar Meena Vs North Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0635
Tribunals and Commissions28 Aug 2018
Mr. Amiya Chandra Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0630
Tribunals and Commissions28 Aug 2018
Prawin W.Desai Vs The Chief Secretary & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0625
CCS (CCA) Rules, 1965-Rule 14CCS (Conduct) Rules, 1964-Rule 3
Tribunals and Commissions28 Aug 2018
Suresh Kumar Bhandari Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0613
Tribunals and Commissions28 Aug 2018
Sitab Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0600
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions28 Aug 2018
Durgander S Mathur Vs All India Institute Of Medical Sciences & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0589
Administrative Tribunals Act, 1985-Section 19CCS (CCA) Rules-Rule 16Constitution of India-Article 226, 309
Tribunals and Commissions28 Aug 2018
S. L. Gupta Vs Secretary, Government Of India & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0537
Tribunals and Commissions28 Aug 2018Dismissed
S.L. Gupta Vs Secretary, Government Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0180
Tribunals and Commissions28 Aug 2018Dismissed
Durgander S Mathur Vs All India Institute Of Medical Sciences
Central Administrative Tribunal · (2018) 08 CAT CK 0041
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 16Constitution Of India, 1950 — Article 226, 309
Tribunals and Commissions28 Aug 2018Disposed Of
Sitab Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0040
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions28 Aug 2018Dismissed
Suresh Kumar Bhandari Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0039
Tribunals and Commissions28 Aug 2018Dismissed
Prawin W.Desai Vs Secretary, Government Of NCT Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0037
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Central Civil Services (Conduct) Rules, 1964 — Rule 3