Tribunals and Commissions30 Aug 2018Dismissed
Dr. Garima Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0181
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 495 of 565
Tribunals and Commissions30 Aug 2018Disposed Of
Harish Vardhan And Ors Vs State Council Of Educational And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0027
Tribunals and Commissions30 Aug 2018Dismissed
Nanak Chand Vs Chairman, Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0026
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions30 Aug 2018Dismissed
Dr. Vijay Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0025
Central Civil Services (Pension) Rules, 1972 — Rule 48, 48A
Tribunals and Commissions30 Aug 2018Partly Allowed
Jitendra Pratap Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0024
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 14(4)
Tribunals and Commissions30 Aug 2018Dismissed
Raja Ram Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0023
Railway Service (Pension) Rules, 1993 — Rule 65
Tribunals and Commissions30 Aug 2018Disposed Of
Manoj Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0020
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10(7)
Tribunals and Commissions30 Aug 2018Allowed
Chand Kumar And Ors Vs Union Of India Ands Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0017
Tribunals and Commissions30 Aug 2018Allowed
Arun R.S. Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0016
Tribunals and Commissions30 Aug 2018Dismissed
R. Senthil Kumaran Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0015
Tribunals and Commissions29 Aug 2018
Vikram Singh & Ors. Vs President's Secretariat & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0649
Constitution of India-Articles 14, 16RPC-Section 307, 120-B, 212, 216Arms Act-Section 7/25, 26/27
Tribunals and Commissions29 Aug 2018
Dr. Yog Raj Handoo Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0642
Central Civil Services (Pension) Rules, 1972-Rule 48-A(ii), 48-A(2), 48-ACCS (CCA) Rules
Tribunals and Commissions29 Aug 2018
Ct. Dalbir Singh Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0628
Delhi Police (Punishment & Appeal) Rules 1980
Tribunals and Commissions29 Aug 2018
Suresh Kumar Azad Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0626
Income Tax Act-Section 80-DDBRailway Service (Conduct) Rules, 1966-Rule 3 (1) (i) & (iii)
Tribunals and Commissions29 Aug 2018
Cheta & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0618
Tribunals and Commissions29 Aug 2018
K. A. Kanekar Vs India Tourism Development Corporation Ltd.
Central Administrative Tribunal · (2018) 08 CAT CK 0611
Tribunals and Commissions29 Aug 2018
Rakesh Tyagi Vs GNCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0601
Tribunals and Commissions29 Aug 2018
Mrs. Rajeshwari Chauhan Vs Chief Secretary, Govt. Of NCT Delhi & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0592
Tribunals and Commissions29 Aug 2018Disposed Of
Rajeshwari Chauhan Vs Chief Secretary, Govt. Of NCT Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0042
Tribunals and Commissions29 Aug 2018Dismissed
Cheta And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0038