Tribunals and Commissions04 Sept 2018Disposed Of
Sombir Vs Govt. Of NCT Delhi Ansd Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0175
Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 279, 337, 338A
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 493 of 565
Tribunals and Commissions31 Aug 2018
Dinesh Kumar Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0651
Arms Act-Sections 25, 54, 59Delhi Police (Punishment and Appeal) Rules-1980Constitution of India-Article 311(2), 309
Tribunals and Commissions31 Aug 2018
Union Of India Vs Smt. Kanwaljit Deol & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0650
Administrative Tribunals Act, 1985-Section 22 (3)(f)Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17
Tribunals and Commissions31 Aug 2018
Dr. Jitender Sodhi & Ors. Vs All India Institute Of Medical Sciences & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0647
Indian Medical Council Act, 1956-Section 13(3), 33Minimum Qualifications for Teachers in Medical Institutions Regulations, 1998Postgraduate Medical Education Regulations, 2000
Tribunals and Commissions31 Aug 2018
Vinod Kumar & Ors. Vs Government Of N.C.T. Of Delhi & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0646
RTE Act
Tribunals and Commissions31 Aug 2018
Gopi Ram Meena Vs Commissioner, South Delhi Municipal Corporation
Central Administrative Tribunal · (2018) 08 CAT CK 0643
Administrative Tribunals Act, 1985-Section 19CCS (Conduct) Rules 1964-Rule 3(I) (ii) (iii)
Tribunals and Commissions31 Aug 2018
Babru Bhan Vs Govt. Of NCTD & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0639
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions31 Aug 2018Dismissed
Shri Vikram Rana Vs North Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0638
Constitution of India-Article 226CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions31 Aug 2018
Jai Bhagwan Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0637
CCS (Pension) Rules, 1972-Rule 41, 41(1)
Tribunals and Commissions31 Aug 2018
Jayvinder Singh & Anr. Vs The Commissioner, North Delhi Municipal Corporation
Central Administrative Tribunal · (2018) 08 CAT CK 0636
Constitution of India-Articles 14, 16 and 21
Tribunals and Commissions31 Aug 2018
Rajnish Kumar Vs Navodaya Vidyalaya Samiti & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0634
CCS (CCA) Rules, 1965-Rule 14CCS (Conduct) Rules, 1964-Rule 3 (1) (ii) and (iii)
Tribunals and Commissions31 Aug 2018
Union of India & Ors. Vs Mr. Pawan Kumar & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0633
Tribunals and Commissions31 Aug 2018
Prem Joseph Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0632
Constitution of India-Section 14, 16, 18
Tribunals and Commissions31 Aug 2018Dismissed
Devi Krishan Sharma Vs President Through Secretary & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0623
Constitution of India-Article 226CPC-Section 114, Order 47, 47 Rule 1
Tribunals and Commissions31 Aug 2018Disposed Of
Bishwanath Pandey & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0621
Tribunals and Commissions31 Aug 2018Allowed
Dr. Jitender Sodhi And Ors Vs All India Institute Of Medical Sciences And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0014
Indian Medical Council Act, 1956 — Section 33
Tribunals and Commissions31 Aug 2018Dismissed
Vikram Rana Vs North Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0013
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions31 Aug 2018Disposed Of
Bishwanath Pandey And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0012
Tribunals and Commissions31 Aug 2018Dismissed
Devi Krishan Sharma Vs President And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0011
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions31 Aug 2018Dismissed
Union Of India And Ors Vs Pawan Kumar And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0010