Tribunals and Commissions06 Sept 2018Allowed
Ram Dhan Gupta Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0165
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 491 of 565
Tribunals and Commissions06 Sept 2018Dismissed
Dr. Ashish Singh Thakur Vs Union Public Service Commission And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0164
Tribunals and Commissions06 Sept 2018Partly Allowed
Mahabir Singh Vs Government Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0162
Tribunals and Commissions06 Sept 2018Disposed Of
Tara Chand Vs General Managr (Pension) And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0160
Tribunals and Commissions05 Sept 2018
Anil Kumar Sahni Vs Indian Trade Promotion Organisation
Central Administrative Tribunal · (2018) 09 CAT CK 0491
ITPO Employees’ (Conduct, Discipline & Appeal) Rules 1977-Rules 4(1), 5(5), 5(9), 5(20), 5(24), 5(30), 4.1(i)(ii)(iii), 5(1), 5(2)
Tribunals and Commissions05 Sept 2018
Ashish Kumar & Ors. Vs Raghvendra Singh & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0485
Tribunals and Commissions05 Sept 2018
Ravi Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0483
Tribunals and Commissions05 Sept 2018
Rattan Lal & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0482
CCS Pension Rules, 1972-Rule 64
Tribunals and Commissions05 Sept 2018Allowed
Pinki Kumari Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0477
Administrative Tribunals Act, 1985-Section 19Railway Servants (Conduct) Rules 1966-Rule 3.1(i), (ii) & (iii)Railway Servants (Discipline & Appeal) Rules, 1968-Rule 9 (21), 18
Tribunals and Commissions05 Sept 2018
Sunil Kumar Yadav Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0476
Tribunals and Commissions05 Sept 2018
Raj Rani Choudhary Vs Anupam Srivastava & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0474
Tribunals and Commissions05 Sept 2018
Shyam Pal Singh Vs The Bharat Sanchar Nigam Limited & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0473
Tribunals and Commissions05 Sept 2018
HC (Min.) Shishu Pal Vs Govt. Of NCTD & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0471
Tribunals and Commissions05 Sept 2018
Bharat Bhushan Raizada Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0470
Tribunals and Commissions05 Sept 2018
Ram Kishan Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 09 CAT CK 0469
Persons with Disabilities Act, 1995-Section 47
Tribunals and Commissions05 Sept 2018
Sunil Kumar Yadav Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0468
Tribunals and Commissions05 Sept 2018
Praveen Dhull Vs The Chairman, DMRC & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0467
Administrative Tribunals Act, 1985-Section 22(3)(f)CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions05 Sept 2018
Madhuri Dabral Vs Union Of India
Central Administrative Tribunal · (2018) 09 CAT CK 0466
Tribunals and Commissions05 Sept 2018Dismissed
Madhuri Dabral Vs Union Of India
Central Administrative Tribunal · (2018) 09 CAT CK 0189
Tribunals and Commissions05 Sept 2018Dismissed
Bharat Bhushan Raizada Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0188