Tribunals and Commissions06 Sept 2018
Mahabir Singh Vs Government Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0502
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 490 of 565
Tribunals and Commissions06 Sept 2018
Sh. Tara Chand Vs General Managr (Pension) & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0499
RS(RP) Rules, 2008
Tribunals and Commissions06 Sept 2018
Brahmananda Pati & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0496
Tribunals and Commissions06 Sept 2018
Delhi Flood Control Mazdoor Union & Ors. Vs Govt. of NCT of Delhi & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0495
Industrial Act, 1947-Section 12(3)
Tribunals and Commissions06 Sept 2018
Kamlendra Prasad Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0493
Indian Police (Pay) Rules, 2007Indian Police Service (Pay) Amendment Rules, 2008Fundamental Rules-Rule 30(1)
Tribunals and Commissions06 Sept 2018
Dr. Ashish Singh Thakur Vs Union Public Service Commission & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0490
Tribunals and Commissions06 Sept 2018
Maj (Retd) Umesh Chandra Naik Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0489
CCS (Pension) Rules, 1972-Rule 26
Tribunals and Commissions06 Sept 2018
Girish Chandra Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0488
Constitution of India-Articles 14, 16, 21Administrative Tribunal ActCCS (Redeployment of Surplus Staff) Rules, 1990-Rule 9
Tribunals and Commissions06 Sept 2018
S.A. Khan Vs Ministry Of Finance & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0487
Tribunals and Commissions06 Sept 2018
Avinash Pratap Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0486
Tribunals and Commissions06 Sept 2018
Jagbir Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0484
Railway Servants (Hours of Work and Period of Rest) Rules, 2005-Clause 4, Rule 3, 4, 4(2)
Tribunals and Commissions06 Sept 2018Dismissed
Phool Chand Yadav & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0610
Administrative Tribunals Act, 1985-Section 14
Tribunals and Commissions06 Sept 2018Dismissed
Phool Chand Yadav And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0191
Administrative Tribunals Act, 1985 — Section 14
Tribunals and Commissions06 Sept 2018Dismissed
S.A. Khan Vs Ministry Of Finance And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0172
Tribunals and Commissions06 Sept 2018Allowed
Girish Chandra Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0171
Constitution Of India, 1950 — Article 14, 16, 21
Tribunals and Commissions06 Sept 2018Disposed Of
Jagbir Singh And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0170
Railway Servants (Hours Of Work And Period Of Rest) Rules 2005 — Rule 3, 4, 4(2)
Tribunals and Commissions06 Sept 2018Dismissed
Brahmananda Pati And Ors Vs Union Of India through Secretary And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0169
Tribunals and Commissions06 Sept 2018Dismissed
Kamlendra Prasad Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0168
Tribunals and Commissions06 Sept 2018Dismissed
Maj (Retd) Umesh Chandra Naik Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0167
Central Civil Services (Pension) Rules, 1972 — Rule 26
Tribunals and Commissions06 Sept 2018Dismissed
Avinash Pratap Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0166