Tribunals and Commissions05 Sept 2018Dismissed
Ashish Kumar And Ors Vs Raghvendra Singh And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0187
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 492 of 565
Tribunals and Commissions05 Sept 2018Dismissed
Praveen Dhull Vs Chairman, DMRC
Central Administrative Tribunal · (2018) 09 CAT CK 0186
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions05 Sept 2018Dismissed
Raj Rani Choudhary Vs Anupam Srivastava And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0185
Tribunals and Commissions05 Sept 2018Dismissed
Shyam Pal Singh Vs Bharat Sanchar Nigam Limited And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0183
Tribunals and Commissions05 Sept 2018Disposed Of
Rattan Lal, Helper And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0182
Central Civil Services (Pension) Rules, 1972 — Rule 64
Tribunals and Commissions05 Sept 2018Dismissed
Ram Kishan Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 09 CAT CK 0179
Persons with Disabilities Act, 1995 — Section 47, 47(1)
Tribunals and Commissions05 Sept 2018Dismissed
Anil Kumar Sahni Vs Indian Trade Promotion Organisation
Central Administrative Tribunal · (2018) 09 CAT CK 0176
India Trade Promotion Organisation Employees (Conduct Discipline And Appeal) Rules, 1977 — Rule 4.1(i), 4.1(ii), 4.1(iii), 4(1), 5(1), 5(2), 5(5), 5(9), 5(20), 5(24), 5(30)Constitution Of India, 1950 — Article 14
Tribunals and Commissions05 Sept 2018Disposed Of
Sunil Kumar Yadav Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0174
Tribunals and Commissions04 Sept 2018
Sanjeev Rao Y & Ors. Vs Bharat Sanchar Nigam Limited & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0492
Tribunals and Commissions04 Sept 2018
Sunil Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0481
Constitution of India-Article 226
Tribunals and Commissions04 Sept 2018
Lokesh Kumar & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0480
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions04 Sept 2018
Jaivender Singh Vs Staff Selection Commission & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0479
Wealth Tax Act
Tribunals and Commissions04 Sept 2018
Sombir Vs Govt. Of NCT Delhi & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0478
Administrative Tribunals Act, 1985-Section 19IPC-Sections 279, 337, 338, 338-A, 304-A
Tribunals and Commissions04 Sept 2018
Constable Mangal Singh Vs Govt. Of NCTD & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0475
Administrative Tribunals Act, 1985-Section 19IPC-Sections 307, 120B, 34, 279, 337, 411, 482Delhi Police (Punishment & Appeal) Rules, 1980-Rule 12
Tribunals and Commissions04 Sept 2018
Naba Kishore Madhi Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0472
Tribunals and Commissions04 Sept 2018Dismissed
Lokesh Kumar And Ors Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0190
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions04 Sept 2018Dismissed
Sanjeev Rao Y And Ors Vs Bharat Sanchar Nigam Limited And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0181
Tribunals and Commissions04 Sept 2018Disposed Of
Constable Mangal Singh Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0180
Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 34, 120B, 307Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 12
Tribunals and Commissions04 Sept 2018Dismissed
Jaivender Singh Vs Staff Selection Commission And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0178
Tribunals and Commissions04 Sept 2018Dismissed
Sunil Kumar And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0177
Constitution Of India, 1950 — Article 226