COURT ARCHIVE

Central Administrative Tribunal judgments

11,299 judgments · page 494 of 565

Tribunals and Commissions31 Aug 2018Dismissed

Rajnish Kumar Vs Navodaya Vidyalaya Samiti And Ors

Central Administrative Tribunal · (2018) 08 CAT CK 0008

Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii)
Tribunals and Commissions30 Aug 2018

Raja Ram Vs Union Of India

Central Administrative Tribunal · (2018) 08 CAT CK 0622

Indian Railway Conduct Rules, 1966Railway Service (Pension) Rules, 1993-Rule 65