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Central Administrative Tribunal judgments

11,299 judgments · page 488 of 565

Tribunals and Commissions10 Sept 2018

Rati Ram Saroj Vs Union Of India

Central Administrative Tribunal · (2018) 09 CAT CK 0543

CCS (CCA) Rules, 1965-Rule 14, 14(2), 14(3), 14(4), 14(12), 14(13), 15Central Civil Services (Conduct) Rules, 1964-Rule 3Constitution of India-Article 311(1), 311(2)