Tribunals and Commissions13 Sept 2018Dismissed
Gurdeep Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0124
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 487 of 565
Tribunals and Commissions13 Sept 2018Dismissed
Jawahar Singh Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0123
Constitution Of India, 1950 — Article 14, 16, 226, 227
Tribunals and Commissions13 Sept 2018Dismissed
Niti Tomar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0122
Tribunals and Commissions13 Sept 2018Dismissed
Ram Niwas And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0120
Industrial Dispute Act, 1974 — Section 2(oo)Constitution Of India, 1950 — Article 14, 16(1)
Tribunals and Commissions13 Sept 2018Dismissed
Neeti Nayyar Vs Govt. Of NCT And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0119
Tribunals and Commissions12 Sept 2018
Shri Rajinder Kumar Modi Vs The Chairperson-cum-Managing Director, Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0546
EPF ActPF ActDRTA (Conditions of Appointment and Service) Regulations, 1952-Clause 10
Tribunals and Commissions12 Sept 2018
Dr. Rajesh Kumar Vs Smt. M. Sathiyavathy & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0524
Tribunals and Commissions12 Sept 2018
Sh. Chander Kant Dubey (Retd.) Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0461
Tribunals and Commissions12 Sept 2018
Ajay Kumar Vs All India Institute Of Medical Sciences (AIIMS) & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0513
Tribunals and Commissions12 Sept 2018
Rajendra Singh Vs Union Of India
Central Administrative Tribunal · (2018) 09 CAT CK 0512
Constitution of India-Article 77(3), 166(3), 123, 213, 311 (2), proviso (c), 317, 352(1), 356, 360, 53, 154, 74, 163, 142Transaction of Business Rules
Tribunals and Commissions12 Sept 2018
Ramji Lal Vs Chairman, Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0504
Tribunals and Commissions12 Sept 2018Allowed
Ramji Lal Vs Chairman, Delhi Transport Corporation
Central Administrative Tribunal · (2018) 09 CAT CK 0153
Tribunals and Commissions12 Sept 2018Dismissed
Chander Kant Dubey Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0152
Tribunals and Commissions12 Sept 2018Dismissed
Rajendra Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0150
Constitution Of India, 1950 — Article 53, 74, 77(3), 123, 142, 154, 163, 166(3), 213, 311(2), 317, 352(1), 356, 360
Tribunals and Commissions12 Sept 2018Dismissed
Dr. Rajesh Kumar Vs M. Sathiyavathy, Secretary And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0145
Tribunals and Commissions12 Sept 2018Dismissed
Ajay Kumar Vs All India Institute Of Medical Sciences And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0143
Tribunals and Commissions12 Sept 2018Allowed
Rajinder Kumar Modi Vs Chairperson-Cum-Managing Director
Central Administrative Tribunal · (2018) 09 CAT CK 0142
Tribunals and Commissions11 Sept 2018
Surender Rana Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0529
IPC-Section 489C, 489Code of Criminal Procedure-Section 100(4)Evidence Act-Section 73
Tribunals and Commissions11 Sept 2018
Shri Dalip Singh Vs Govt. of NCTD & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0520
Delhi Police (Punishment & Appeal) Rules, 1980Evidence Act
Tribunals and Commissions11 Sept 2018Disposed Of
Karanvir Singh Vs Government Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0519
CAT (Procedure) Rules, 1987-Rule 15