Tribunals and Commissions14 Sept 2018
Sh. Shaji Abraham & Ors. Vs Union Of India
Central Administrative Tribunal · (2018) 09 CAT CK 0538
CCS (Pension) Rules, 1972-Rule 37, 49, 49(2)
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 485 of 565
Tribunals and Commissions14 Sept 2018
Parmod Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0535
Tribunals and Commissions14 Sept 2018
Sunil Kumar & Anr. Vs Chairman & Managing Director, MTNL & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0534
Tribunals and Commissions14 Sept 2018
Asha Ram Nehra Vs Commissioner Of Police & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0530
Tribunals and Commissions14 Sept 2018
Shashank Gahlot Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0528
Tribunals and Commissions14 Sept 2018
Sh. K.L. Parashar Vs Delhi Development Authority & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0527
DDA Conduct, Disciplinary and Appeal Regulations 1999-Rule 4 1(i) (ii) and (iii)Evidence ActConstitution of India-Article 226, 227
Tribunals and Commissions14 Sept 2018
Manoj Kumar Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0522
IPC-Sections 148, 149, 307, 323, 452, 506 and 302
Tribunals and Commissions14 Sept 2018
Smt. Sarika Vs Delhi Subordinate Services Selection Board & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0521
Tribunals and Commissions14 Sept 2018
Ramesh Kumar Vs Delhi Transport Corporation & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0516
IPC-Section 306/34Payment of Gratuity Act, 1972-Section 4, 4(1), 4(6), 4(6)(a)
Tribunals and Commissions14 Sept 2018Dismissed
Sarika Vs Delhi Subordinate Services Selection Board And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0136
Tribunals and Commissions14 Sept 2018Dismissed
K.L.Parashar Vs Delhi Development Authority And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0135
Delhi Development Authority Conduct, Disciplinary And Appeal Regulations 1999 — Rule 4(1)(i), 4(1)(ii), 4(1)(iii)Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions14 Sept 2018Disposed Of
Ramesh Kumar Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 09 CAT CK 0131
Indian Penal Code, 1860 — Section 34, 306Payment Of Gratuity Act, 1972 — Section 4, 4(6)(a)
Tribunals and Commissions14 Sept 2018Dismissed
Sunil Kumar And Ors Vs Chairman And Managing Director And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0128
Tribunals and Commissions14 Sept 2018Dismissed
Manoj Kumar Vs Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0125
Indian Penal Code, 1860 — Section 148, 149, 302, 307, 323, 452, 506
Tribunals and Commissions14 Sept 2018Disposed Of
Karanvir Singh Vs Government Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0121
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15
Tribunals and Commissions14 Sept 2018Dismissed
armod Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0118
Tribunals and Commissions14 Sept 2018Disposed Of
Shaji Abraham And Ors Vs Union Of India
Central Administrative Tribunal · (2018) 09 CAT CK 0116
Central Civil Services (Pension) Rules, 1972 — Rule 37, 49, 49(2)
Tribunals and Commissions14 Sept 2018Dismissed
Asha Ram Nehra Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0115
Tribunals and Commissions14 Sept 2018Dismissed
Shashank Gahlot Vs Govt. Of NCT And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0112
Tribunals and Commissions14 Sept 2018Disposed Of
Sanjay Kanhaiya Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0108