COURT ARCHIVE

Central Administrative Tribunal judgments

11,299 judgments · page 484 of 565

Tribunals and Commissions18 Sept 2018Dismissed

Sangeeta Rao Vs Govt. Of India And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0098

Central Civil Services (Pension) Rules, 1972 — Rule 48All India Services (Death-Cum-Retirement) Rules, 1958 — Rule 16(3)Constitution Of India, 1950 — Article 310, 311

Tribunals and Commissions18 Sept 2018Dismissed

T. Uma Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0097

Limitation Act, 1963 — Section 3

Tribunals and Commissions18 Sept 2018Dismissed

Gurjeet Singh Vs Commissioner Of Police And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0096

Indian Penal Code, 1860 — Section 34, 302, 364A

Tribunals and Commissions18 Sept 2018Allowed

Sohanpal Vs Commissioner North Delhi Municipal Corporation Of Delhi And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0095

Constitution Of India, 1950 — Article 311, 311(2)(b)

Tribunals and Commissions18 Sept 2018Disposed Of

Ramesh Kumar Bhatia Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0093

Indian Penal Code, 1860 — Section 120B, 420, 468, 471, 509Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 437(A)

Tribunals and Commissions17 Sept 2018

Sh. Mansa Ram Vs The Police Commissioner & Ors.

Central Administrative Tribunal · (2018) 09 CAT CK 0552

Prevention of Corruption Act, 1988-Section 7, 13

Tribunals and Commissions17 Sept 2018

HC Tuki Ram Vs Govt. Of NCTD & Ors.

Central Administrative Tribunal · (2018) 09 CAT CK 0460

Evidence ActConstitution of India-Article 226/227

Tribunals and Commissions17 Sept 2018

R.G. Mishra Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 09 CAT CK 0550

Railway Servants (Pass) Rules, 1986-Schedule IV, Para 8Railway Service (Pension) Rules, 1993-Para 53(1), 53(3)Railway Service Rules, 1986

Tribunals and Commissions17 Sept 2018

Anil Kumar & Anr. Vs Govt. of NCT of Delhi & Anr.

Central Administrative Tribunal · (2018) 09 CAT CK 0540

Administrative Tribunals Act, 1985-Section 19Central Civil Services (Pension) Rules, 1972-Rule 41

Tribunals and Commissions17 Sept 2018

Mandeep Singh Vs Staff Selection Commission & Anr.

Central Administrative Tribunal · (2018) 09 CAT CK 0539

Tribunals and Commissions17 Sept 2018

Defence Civilian Karamchari Union & Anr. Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 09 CAT CK 0537

Tribunals and Commissions17 Sept 2018Allowed

Anil Kumar Vs Govt. Of NCT Of Delhi And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0117

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Pension) Rules, 1972 — Rule 41

Tribunals and Commissions17 Sept 2018Allowed

Mansa Ram Vs Police Commissioner Delhi And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0114

Tribunals and Commissions17 Sept 2018Dismissed

R.G. Mishra Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0113

Tribunals and Commissions17 Sept 2018Dismissed

Mandeep Singh Vs Staff Selection Commission And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0111

Tribunals and Commissions17 Sept 2018Dismissed

Defence Civilian Karamchari Union Cod Delhi Cantt-10 And Ors Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0110

Tribunals and Commissions17 Sept 2018Dismissed

HC Tuki Ram Vs Govt. Of NCTD And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0109

Constitution Of India, 1950 — Article 226, 227

Tribunals and Commissions17 Sept 2018Dismissed

Mahender Singh Vs Commissioner (North Dmc) And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0001

Tribunals and Commissions14 Sept 2018

Sanjay Kanhaiya Vs Govt. Of NCT Of Delhi & Ors.

Central Administrative Tribunal · (2018) 09 CAT CK 0554

Tribunals and Commissions14 Sept 2018

Raj Kunwar Vs The Govt. of NCT of Delhi & Ors.

Central Administrative Tribunal · (2018) 09 CAT CK 0549