Tribunals and Commissions19 Sept 2018
Dhirendra Jain Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0573
RTI ActConstitution of India-Article 226
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 482 of 565
Tribunals and Commissions19 Sept 2018
Shri Pushpa Devi Vs Govt. Of N.C.T. Of Delhi & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0570
CAT (Procedure) Rules, 1987-Rule 17Administrative Tribunals Act 1985-Section 19, 21, 21 (1), 21 (3)
Tribunals and Commissions19 Sept 2018
Dhunni Lal Vs UOI & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0569
Tribunals and Commissions19 Sept 2018
K.N.Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0567
Central Services (Medical Attendance) Rules, 1944-Rule 11Fundamental and Supplementary RulesService Bye-Laws and Condition of Service Regulations, 1992
Tribunals and Commissions19 Sept 2018
Mahendri Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0565
Juvenile Justice (Care and Protection of Children) Act, 2000
Tribunals and Commissions19 Sept 2018
Dilshad Kumar Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0564
Tribunals and Commissions19 Sept 2018
Delhi Transport Corporation & Anr. Vs Shri Mohar Singh
Central Administrative Tribunal · (2018) 09 CAT CK 0563
Administrative Tribunals Act, 1985-Section 22(3)(f)Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17CPC-Order XXXXVII Rule 1, Section 114
Tribunals and Commissions19 Sept 2018
Dharam Pal Dharra Vs Delhi Jal Board & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0562
CCS (Pension) Rules, 1972-Rule 9, 69Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 11, 16
Tribunals and Commissions19 Sept 2018Dismissed
Delhi Transport Corporation And Ors Vs Mohar Singh
Central Administrative Tribunal · (2018) 09 CAT CK 0106
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure 1908 — Section 114, Order 47 Rule 1Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17
Tribunals and Commissions19 Sept 2018Partly Allowed
K.N. Sharma Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0105
Tribunals and Commissions19 Sept 2018Allowed
Munshi Ram Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0094
Tribunals and Commissions19 Sept 2018Dismissed
Dhirendra Jain Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0092
Constitution Of India, 1950 — Article 226
Tribunals and Commissions19 Sept 2018Dismissed
Mahender Singh Bisht Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0091
Administrative Tribunals Act, 1985 — Section 3(q)(v)
Tribunals and Commissions19 Sept 2018Allowed
Mahendri Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0090
Tribunals and Commissions19 Sept 2018Allowed
Dharam Pal Dharra Vs Delhi Jal Board And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0088
Central Civil Services (Pension) Rules, 1965 — Rule 69Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 16
Tribunals and Commissions19 Sept 2018Dismissed
Gopal Mukherjee Vs Delhi Metro Rail Corporation Ltd And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0087
Administrative Tribunals Act, 1985 — Section 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(h), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule (1)
Tribunals and Commissions19 Sept 2018Dismissed
Dhunni Lal Vs UOI And Others
Central Administrative Tribunal · (2018) 09 CAT CK 0083
Tribunals and Commissions19 Sept 2018Allowed
Ranjay Atrishya Vs Commissioner Of Police And Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0082
Tribunals and Commissions19 Sept 2018Dismissed
Pushpa Devi Vs Govt. Of N.C.T. Of Delhi And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0081
Administrative Tribunals Act, 1985 — Section 19, 21, 21(1), 21(3)Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17
Tribunals and Commissions19 Sept 2018Dismissed
Dilshad Kumar Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 09 CAT CK 0080