Tribunals and Commissions24 Sept 2018Dismissed
Former Assistant Braham Pal Singh Gautam Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0069
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 481 of 565
Tribunals and Commissions24 Sept 2018Allowed
Suraj Parkash And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0068
Tribunals and Commissions24 Sept 2018Dismissed
Mahender Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0066
Tribunals and Commissions20 Sept 2018
Constable Dayanand Vs Govt. Of GNCTD & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0607
IPC-Section 392, 397, 34Delhi Police (Punishment & Appeal) Rules, 1980-Rule 15(2)Evidence Act
Tribunals and Commissions20 Sept 2018
Revati Prasad Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0582
CCS (Classification, Control and Appeal) Rules, 1965-Rule 11, 11(ii), 11(vi), 14, 14(23)(i), 15(3), 15(4), 15(5), 15(6), 16CCS Conduct RulesConstitution of India-Article 20(2)
Tribunals and Commissions20 Sept 2018
Adarsh Kumar Saxena (Storekeeper-cum-Clerk) Vs Union of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0575
Tribunals and Commissions20 Sept 2018
Shashi Kumar Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0568
CCS (RP) Rules
Tribunals and Commissions20 Sept 2018
Paramjeet Kumar Vs Govt. Of Nctd & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0559
Tribunals and Commissions20 Sept 2018
Sube Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0556
Tribunals and Commissions20 Sept 2018Dismissed
Sube Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0089
Tribunals and Commissions20 Sept 2018Allowed
Paramjeet Kumar Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0086
Tribunals and Commissions20 Sept 2018Dismissed
Revati Prasad Sharma Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0085
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 11, 11(i), 11(ii), 11(iii), 11(iv), 11(vi), 14, 14(23)(i), 15(3), 15(4), 15(5), 15(6), 16Constitution Of India, 1950 — Article 20(2)
Tribunals and Commissions20 Sept 2018Dismissed
Shashi Kumar Sharma And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0084
Tribunals and Commissions20 Sept 2018Dismissed
Adarsh Kumar Saxena Vs Union Of India And Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0079
Tribunals and Commissions20 Sept 2018Dismissed
Constable Dayanand Vs Govt. Of GNCTD And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0077
Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 15(2)Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions19 Sept 2018
Shri Sahab Singh Gahlawat & Ors. Vs Health & Family Welfare Department & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0585
Tribunals and Commissions19 Sept 2018
Mahender Singh Bisht Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0583
Public Properties Eviction Act, 1971Administrative Act-Section 3(q)(v)
Tribunals and Commissions19 Sept 2018
Munshi Ram Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0579
Indian Railway Establishment Code
Tribunals and Commissions19 Sept 2018
Gopal Mukherjee Vs Delhi Metro Rail Corporation Ltd. & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0578
Civil Procedure Code-Section 114, Order XLVII Rule 1Administrative Tribunals Act, 1985-Section 22(2)(f), 22(3)(f)
Tribunals and Commissions19 Sept 2018
Ranjay Atrishya Vs Commissioner of Police & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0574
IPC-Section 380