Tribunals and Commissions25 Sept 2018
Jai Bhagwan Vs South Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0595
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 479 of 565
Tribunals and Commissions25 Sept 2018
Mahesh Chand Meena Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0594
Administrative Tribunals Act, 1985-Section 19IPC-Section 420Constitution of India-Articles 14, 16, 226, 227
Tribunals and Commissions25 Sept 2018
Dr. Mayank Gupta & Ors. Vs Medical Superintendent, Guru Teg Bahadur Hospital & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0463
Tribunals and Commissions25 Sept 2018
Sanju Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0592
Constitution of India-Article 14, 16, 226
Tribunals and Commissions25 Sept 2018
Ishwar Dass Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0462
Tribunals and Commissions25 Sept 2018
Santosh Kumar Tiwary Vs Government Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0591
Tribunals and Commissions25 Sept 2018
Mrs. Shashi Kiran Dwivedi Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0589
Tribunals and Commissions25 Sept 2018
Satish Kumar Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0588
IPC-Section 279, 304ADRTA (Conditions of Appointment & Service) Regulations, 1952
Tribunals and Commissions25 Sept 2018
Indrajeet Yadav Vs Director, All India Institute Of Medical Sciences & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0571
AIIMS ActAIIMS RulesAIIMS Regulations
Tribunals and Commissions25 Sept 2018Allowed
Indrajeet Yadav Vs Director, All India Institute Of Medical Sciences
Central Administrative Tribunal · (2018) 09 CAT CK 0075
Tribunals and Commissions25 Sept 2018Dismissed
Tarun Kumar Vs Sanjay Mitra And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0073
Tribunals and Commissions25 Sept 2018Dismissed
Ishwar Dass Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0070
Tribunals and Commissions25 Sept 2018Dismissed
Ajay Kumar Chawla Vs Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0065
Tribunals and Commissions25 Sept 2018Dismissed
Sanju Singh And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0064
Constitution Of India, 1950 — Article 14, 226
Tribunals and Commissions25 Sept 2018Disposed Of
Dr. Mayank Gupta And Ors Vs Medical Superintendent And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0063
Tribunals and Commissions25 Sept 2018Dismissed
Santosh Kumar Tiwary Vs Government Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0062
Tribunals and Commissions25 Sept 2018Dismissed
Vinod Kumar And Ors Vs Municipal Corporation Of Delhi And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0061
Tribunals and Commissions25 Sept 2018Dismissed
Sanjeev Kumar Tudu Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0060
Tribunals and Commissions25 Sept 2018Dismissed
Jai Bhagwan Vs South Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0059
Tribunals and Commissions25 Sept 2018Dismissed
Mahesh Chand Meena Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0058
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16, 226, 227