COURT ARCHIVE

Central Administrative Tribunal judgments

11,299 judgments · page 477 of 565

Tribunals and Commissions27 Sept 2018Dismissed

Harinder Pratap Singh Vs Delhi Transport Corporation And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0032

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Leave) Rules, 1972 — Rule 19Constitution Of India, 1950 — Article 14

Tribunals and Commissions27 Sept 2018Allowed

Surender Singh Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0031

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Pension) Rules, 1972 — Rule 14Constitution Of India, 1950 — Article 14, 16

Tribunals and Commissions27 Sept 2018Allowed

Om Prakash Vs Chairman-cum-Managing Director

Central Administrative Tribunal · (2018) 09 CAT CK 0030

Tribunals and Commissions27 Sept 2018Dismissed/Disposed Of

Bihar RPNN Ltd. Employees Union And Ors Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0029

Constitution Of India, 1950 — Articles 14, 16(i)

Tribunals and Commissions27 Sept 2018Allowed

Prakash Chandra Chauhan Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0028

Railway Servant Pass Rules, 1986 — Rule 11(b)

Tribunals and Commissions27 Sept 2018Dismissed

Indira Rani Vs Chief Secretary And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0027

Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14(14)

Tribunals and Commissions27 Sept 2018Disposed Of

Ashutosh Gupta And Ors Vs Govt. Of NCT Of Delhi And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0026

Tribunals and Commissions27 Sept 2018Disposed Of

S. Kameshwar Vs Ashwani Lohani And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0025

Tribunals and Commissions27 Sept 2018Dismissed

Madhukar Rao Vs Commissioner North Delhi Municipal Corporation And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0024

Tribunals and Commissions27 Sept 2018Disposed Of

Bimla Devi Vs Govt. Of NCTD And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0023

Delhi Police (Appointment & Recruitment) Rules, 1980 — Rule 30

Tribunals and Commissions27 Sept 2018Dismissed

Satish Kumar Vs Commissioner Of Police And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0021

Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 16(ix)

Tribunals and Commissions27 Sept 2018Dismissed

Pawan Kumar Vs Commissioner Of Police And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0020

Indian Penal Code, 1860 — Section 34, 354Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 12Constitution Of India, 1950 — Article 226, 227

Tribunals and Commissions27 Sept 2018Dismissed

Kiran Gupta Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0019

Tribunals and Commissions27 Sept 2018Dismissed

Bharam Singh Vs Govt. Of NCT Of Delhi And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0017

Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 15(2), 16(3)

Tribunals and Commissions26 Sept 2018

Pradeep Kumar Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 09 CAT CK 0606

Tribunals and Commissions26 Sept 2018

Sneh Lata Vs The Director, All India Institute Of Medical Sciences & Ors.

Central Administrative Tribunal · (2018) 09 CAT CK 0604

CCS (CCA) Rules, 1965-Rule 14, 15CCS (Conduct) Rules, 1965-Rule 3(1)(ii), 3(1)(iii)AIIMS Regulations, 1999-Regulation 33(2)

Tribunals and Commissions26 Sept 2018Disposed Of

Pradeep Kumar Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0052

Tribunals and Commissions26 Sept 2018Allowed

Sneh Lata Vs Director All India Institute Of Medical Sciences And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0051

Central Civil Services (Conduct) Rules, 1965 — 3(1)(ii), 3(1)(iii)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 15All India Institute Of Medical Sciences Regulations, 1999 — Regulation 33(2)

Tribunals and Commissions26 Sept 2018Dismissed

Keshavlal Trikamlal Maru Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0046

Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 14(3)Central Civil Services (Pension) Rules, 1972 — Rule 9, 9(2)(b)(ii)

Tribunals and Commissions26 Sept 2018Dismissed

ASI Chander Veer Vs Commissioner Of Police And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0045

Administrative Tribunals Act, 1985 — Section 22(2), 22(3), 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(h), 22(3)(i), 22(2)(3)(f)Code Of Civil Procedure 1908 — Section 114, Order 47 Rule 1