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Central Administrative Tribunal judgments

11,299 judgments · page 476 of 565

Tribunals and Commissions28 Sept 2018Partly Allowed

Ranjit Singh Vs Commission Of Police And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0022

Delhi Police Act, 1978 — Section 27(2)Gujarat Civil Services (Conduct) Rules, 1971 — Rule 3(1)(iii)Central Civil Services (Pension) Rules, 1972 — Rule 69
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Tribunals and Commissions28 Sept 2018Dismissed

SI Hira Lal Vs Govt. Of NCTD And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0018

Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 15(2)Constitution Of India, 1950 — Article 226, 227
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Tribunals and Commissions28 Sept 2018Dismissed/Disposed Of

HC Shri Chand Vs Govt. Of NCTD And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0016

Administrative Tribunals Act, 1985 — Section 19Delhi Police (Punishment & Appeal) Rules, 1980 — Rule 15(3), 16(3)Constitution Of India, 1950 — Article 226, 227
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Tribunals and Commissions28 Sept 2018Allowed

Constable Sukram Pal Vs Govt. Of NCTD And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0014

Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 223, 224, 233, 234Delhi Police(Punishment & Appeal) Rules, 1980 — Rule 29, 29(1)(2)
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Tribunals and Commissions28 Sept 2018Dismissed

Madan Chauhan Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0013

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 16Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(iii), 20
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Tribunals and Commissions28 Sept 2018Disposed Of

Vipin Kumar Vs Govt. Of NCTD And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0010

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Leave) Rules, 1972 — Rule 19Constitution Of India, 1950 — Articles 14
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Tribunals and Commissions28 Sept 2018Dismissed

Ajay Kumar Vs Govt. Of NCT of Delhi And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0007

Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 307Constitution Of India, 1950 — Article 14, 16, 226, 227
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Tribunals and Commissions28 Sept 2018Dismissed

Shishu Pal Vs Govt. Of NCTD And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0004

Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 15Delhi Police (Punishment & Appeal) Rules, 1980 — Rule 15(2)
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Tribunals and Commissions28 Sept 2018Allowed

Raj Kumar Vs Commissioner Of Police And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0002

Administrative Tribunals Act, 1985 — Section 19Narcotics Drugs And Psychotropic Substances (NDPS) Act, 1985 — Sections 20, 21, 61, 85
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