Tribunals and Commissions09 Oct 2018Dismissed
Yogesh Kumar And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0157
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 4(5)(a), 4(5)(b)
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 474 of 565
Tribunals and Commissions09 Oct 2018Allowed
Jawahar Singh Vs Parveen Kumar Gupta
Central Administrative Tribunal · (2018) 10 CAT CK 0110
Tribunals and Commissions09 Oct 2018Dismissed
Ajit Kumar Vs Union Public Service Commission And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0109
Tribunals and Commissions09 Oct 2018Disposed Of
B.N.S.V.S.K. Bangarraju Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0108
Tribunals and Commissions09 Oct 2018Allowed
Om Prakash Sharma Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0107
Indian Penal Code, 1860 — Section 376G, 506, 34Centrel Civil Services (Conduct) Rules, 1964 — Rule 3(1)Central Civil Services (Pension) Rules, 1972 — Rule 9
Tribunals and Commissions09 Oct 2018Dismissed
Dr. Abhijit Bhawal Vs Secretary, Forests And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0103
Tribunals and Commissions08 Oct 2018Dismissed
Beerwati Vs The Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0128
Tribunals and Commissions08 Oct 2018Dismissed
Praveen Kumar Vs Delhi Development Authority And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0127
Central Civil Services (Pension) Rules, 1972 — Rule 9, 9(2), 9(b)(ii)
Tribunals and Commissions08 Oct 2018Dismissed
Balbir Singh Vs Central Bureau Of Investigation And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0126
Tribunals and Commissions08 Oct 2018Dismissed
Director General All India Radio And Ors Vs Rohtash Kumar Verma And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0125
Tribunals and Commissions08 Oct 2018
T.R.K.R. Kumhar And Ors Vs Chairman & Managing Director And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0124
Tribunals and Commissions08 Oct 2018Disposed Of
M.L. Saini And Ors Vs The Secretary Ministry Of Earth Sciences And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0123
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 4(5)(a)Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions05 Oct 2018Disposed Of
Chaman Lal Vs Delhi Development Authority
Central Administrative Tribunal · (2018) 10 CAT CK 0134
Tribunals and Commissions05 Oct 2018Dismissed
Pooja Sehrawat Vs Chief Secretary Govt.Of N.C.T Of Delhi And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0133
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions05 Oct 2018Disposed Of
Mithun Kumar Ray Vs Northern Railway And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0132
Tribunals and Commissions05 Oct 2018Allowed
Bishan Singh Vs Secretary Ministry Of Personnel And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0131
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions05 Oct 2018Allowed
S. K. Srivastava Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0130
Tribunals and Commissions05 Oct 2018Dismissed
Virender Singh And Ors Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0129
Delhi Police Act, 1978 — Section 65
Tribunals and Commissions04 Oct 2018Partly Allowed
Rajeev Kumar Gupta Vs Chief Executive Officer, Prasar Bharti And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0142
Leave Travel Concession Rules, 1988 — Rule 14, 16Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 11
Tribunals and Commissions04 Oct 2018Dismissed
Ambika Prasad Singh Vs General Manager, Northern Railway And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0141