COURT ARCHIVE

Central Administrative Tribunal judgments

11,299 judgments · page 473 of 565

Tribunals and Commissions10 Oct 2018Allowed

Saphla Rani Vs Chairman-Cum-Managing Director, Rites Limited

Central Administrative Tribunal · (2018) 10 CAT CK 0088

All India Services (Leave) Rules, 1955 — Rule 18(D)Constitution Of India — Article 21, 42

Tribunals and Commissions10 Oct 2018Dismissed

Rambir Singh Vs Govt. Of NCTD And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0084

Delhi Police (Punishment & Appeal) Rules, 1980 — Rule 15(2), 16(ix)

Tribunals and Commissions10 Oct 2018Disposed Off

Sugriv Chand Vs General Manager, North Railway And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0083

Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 10

Tribunals and Commissions10 Oct 2018Allowed

S.B.S. Sharma Vs Union Of India through The General Manager, Northern Railway And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0082

Railway Service (Pension) Rules, 1993 — Rule 15(4)(iv)(b)

Tribunals and Commissions10 Oct 2018Allowed

S.S. Gosain Vs National Human Rights Commission

Central Administrative Tribunal · (2018) 10 CAT CK 0081

Tribunals and Commissions10 Oct 2018Allowed

Darshan Kumar Popli Vs Union Of India Ministry Of Communication & IT And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0080

Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii), 33(3), 158(1)(i), 5(1) (d), 14(18), 9

Tribunals and Commissions10 Oct 2018Dismissed

Mangal Singh Arya Vs Aruna Sundararajan And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0079

Tribunals and Commissions10 Oct 2018Allowed

G.S. Giri Vs Delhi Development Authority And Anr

Central Administrative Tribunal · (2018) 10 CAT CK 0004

Delhi Development Authority Conduct, Disciplinary And Appeal Regulations, 1999 — Regulation 25

Tribunals and Commissions09 Oct 2018Disposed Of

Ashok Bhandari Vs Ministry Of Information & Broadcasting Civil Construction Wing

Central Administrative Tribunal · (2018) 10 CAT CK 0122

Tribunals and Commissions09 Oct 2018Dismissed

Mukul Sanwal Vs Union Of India

Central Administrative Tribunal · (2018) 10 CAT CK 0121

Administrative Tribunals Act, 1985 — Section 19All India Services (Leave) Rules, 1955 — Rule 7(2)All India Services (Death-cum-Retirement Benefits) Rules, 1958 — Rule 5(1), 16(2A)

Tribunals and Commissions09 Oct 2018Allowed

B.P. Arneja And Ors Vs Bhanu Pratap Sharma And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0120

Tribunals and Commissions09 Oct 2018Allowed

Rajesh Kumar Vs Commissioner Of Police And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0119

Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 19Railway Protection Force, 1959 — Rule 44, 15, 46Railway Servants (Discipline And Appeal) Rules, 1968 — Rule 14(ii)

Tribunals and Commissions09 Oct 2018Disposed Of

Sarotan Verma Vs Govt. Of Nct Of Delhi And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0118

Tribunals and Commissions09 Oct 2018Allowed

Pc Khandelwal Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0117

Administrative Tribunals Act, 1985 — Section 19, 21Income Tax Act, 1961 — Section 116, 136Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14

Tribunals and Commissions09 Oct 2018Allowed

Rajiv Kumar Khanna Vs Govt. Of Nct Of Delhi

Central Administrative Tribunal · (2018) 10 CAT CK 0116

Tribunals and Commissions09 Oct 2018Dismissed

Tushar Ranjan Mohanty Vs Union Of India

Central Administrative Tribunal · (2018) 10 CAT CK 0115

Central Civil Services (Classification, Control And Appeal) Rules, 1957 — Rule 12(3), 12(4)

Tribunals and Commissions09 Oct 2018Disposed Of

Dhirendra Kumar Sinha Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0114

Central Civil Services (Pension) Rules, 1972 — Rule 55(a)

Tribunals and Commissions09 Oct 2018Dismissed

Paramjeet Kaur Vs Chief Secretary And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0113

Tribunals and Commissions09 Oct 2018Dismissed

Gali Chand Sharma And Ors Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0112

Indian Penal Code, 1860 — Section 193Constitution Of India, 1950 — Article 309

Tribunals and Commissions09 Oct 2018Dismissed

Aashish Gupta Vs Central Board Of Excise And Customs And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0111