COURT ARCHIVE

Central Administrative Tribunal judgments

11,299 judgments · page 471 of 565

Tribunals and Commissions16 Oct 2018Dismissed

S.P. Mishra Vs Union Of India And Anr

Central Administrative Tribunal · (2018) 10 CAT CK 0018

Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 19Central Civil Services (Pension) Rules, 1972 — Rule 9, 9(1), 41, 69, 69(1)(b), 69(1)(c)

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Tribunals and Commissions15 Oct 2018Dismissed

Rajeev Shrivastava Vs Union Of India Through Secretary And anr

Central Administrative Tribunal · (2018) 10 CAT CK 0074

Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(iii), 11

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Tribunals and Commissions15 Oct 2018Partly Allowed

Pramod Kumar Pandey Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0061

Railway Services (Pension) Rules, 1993 — Rule 41(2), 49, 69(2)(a)Central Civil Services (Pension) Rules, 1972 — Rule 49(2)Indian Railway Establishment Code, Volume-II 1987 — Rule 1303(i)

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Tribunals and Commissions15 Oct 2018Disposed Off

Om Prakash Vs Kendirya Vidyalaya Sangathan And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0059

Constitution Of India, 1950 — Article 15(3), 16, 16(1), 16(4)

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Tribunals and Commissions15 Oct 2018Dismissed

Manish Vs Viswanath Secretary And Anr

Central Administrative Tribunal · (2018) 10 CAT CK 0038

Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1

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Tribunals and Commissions15 Oct 2018Dismissed

Kamal Kumar And Anr Vs Bhanu Pratap Sharma

Central Administrative Tribunal · (2018) 10 CAT CK 0036

Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1

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Tribunals and Commissions15 Oct 2018Dismissed

Neelam Malik Vs Delhi Subordinate Services Selection Board And Anr

Central Administrative Tribunal · (2018) 10 CAT CK 0033

Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1

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Tribunals and Commissions15 Oct 2018Allowed

Ashes Kiran Prasad Vs Union Of India Through The Chairman And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0025

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Tribunals and Commissions14 Oct 2018Dismissed

Aditi Kumar Vs Chairman And Anr

Central Administrative Tribunal · (2018) 10 CAT CK 0039

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Tribunals and Commissions12 Oct 2018Dismissed

Ram Sukh Vs Union Of India And Ors.

Central Administrative Tribunal · (2018) 10 CAT CK 0071

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Tribunals and Commissions12 Oct 2018Allowed

Sushil Kumar Vs Medical Superintendent And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0069

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Tribunals and Commissions12 Oct 2018Dismissed

Faculty Welfare Association And Ors Vs Union Of India Through Secretary Anr

Central Administrative Tribunal · (2018) 10 CAT CK 0064

Central Health Services Rules, 2014 — Rule 3, 4, 11, 12

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Tribunals and Commissions12 Oct 2018Dismissed

Ruksana Makwa Vs Military Engineering Services And Anr

Central Administrative Tribunal · (2018) 10 CAT CK 0029

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Tribunals and Commissions12 Oct 2018Allowed

Rajesh Kumar And Ors Vs GNCT Of Delhi And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0026

Administrative Tribunals Act, 1985 — Section 19

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Tribunals and Commissions12 Oct 2018Disposed Off

Ajay Kumar Mehra Vs Union Of India

Central Administrative Tribunal · (2018) 10 CAT CK 0024

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Tribunals and Commissions12 Oct 2018Allowed

Jagbir Singh Vs Govt. Of NCT Of Delhi Through And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0012

Indian Penal Code, 1860 — Section 34, 392, 397Administrative Tribunals Act, 1985 — Section 19, 20, 21

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Tribunals and Commissions12 Oct 2018Dismissed

Amar Singh Vs Commissioner Of Police And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0009

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Tribunals and Commissions11 Oct 2018Dismissed

Sanjeev Kumar And Ors Vs The Director General And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0078

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Tribunals and Commissions11 Oct 2018Disposed Off

Vijay Laxmi Vs North Delhi Municipal Corporation And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0156

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Tribunals and Commissions11 Oct 2018Dismissed

Randhir Singh Dabas Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0077

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