Tribunals and Commissions23 Oct 2018Dismissed
Pradeep Kumar Vs Staff Selection Commission And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0063
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 470 of 565
Tribunals and Commissions23 Oct 2018Partly Allowed
Madhuri Dabral Vs Union Of India Through
Central Administrative Tribunal · (2018) 10 CAT CK 0050
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 11
Tribunals and Commissions23 Oct 2018Allowed
V.K. Juneja Vs Union Of India And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0049
Central Civil Services (Pension) Rules, 1972, — Rule 9, 55A, 55A(ii)
Tribunals and Commissions23 Oct 2018Dismissed
Komal Singh And Anr Vs Central Bureau Of Investigation And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0047
Tribunals and Commissions23 Oct 2018Disposed Off
Manju Meena And Ors Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0016
Tribunals and Commissions23 Oct 2018Disposed Off
Soma And Others Vs Govt. Of NCT Of Delhi And Ors.
Central Administrative Tribunal · (2018) 10 CAT CK 0015
Tribunals and Commissions23 Oct 2018Dismissed
Dr. M.D. Arya And Ors Vs Union Of India Through Secretary And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0014
Tribunals and Commissions22 Oct 2018Dismissed
Para Medical Technical Staff Welfare Association Of MCD And Anr Vs North Delhi Municipal Corporation
Central Administrative Tribunal · (2018) 10 CAT CK 0048
Tribunals and Commissions22 Oct 2018Disposed Off
CPWD Arch. Asstt./Asstt (AD) Association And Ors Vs Union Of India And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0035
Tribunals and Commissions22 Oct 2018Disposed Off
Dr. S.K. Misra Vs Govt. Of NCT Of Delhi And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0006
Tribunals and Commissions17 Oct 2018Dismissed
S.R. Sharma Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0073
Tribunals and Commissions17 Oct 2018Disposed Off
Shyam Lal Vs Chairman And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0070
Tribunals and Commissions17 Oct 2018Allowed
Rajwanti Vs Delhi Transport Corporation And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0058
Tribunals and Commissions17 Oct 2018Dismissed
Jai Karan Vs Delhi Jal Board
Central Administrative Tribunal · (2018) 10 CAT CK 0007
Central Civil Services (Pension) Rules, 1972 — Rule 14, 35AConstitution Of India, 1950 — Article 14, 368
Tribunals and Commissions16 Oct 2018Dismissed
Bimal Prasad Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0068
Tribunals and Commissions16 Oct 2018Dismissed
Sant Ram Vs Commissioner Of Police And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0051
Central Civil Services (Pension) Rules, 1972, — Rule 41
Tribunals and Commissions16 Oct 2018Disposed Off
Kuldip Prakash Kalra Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0034
Central Civil Services (Pension) Rules, 1972 — Section 49
Tribunals and Commissions16 Oct 2018Dismissed
Kamini Tiwari Vs State Govt Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0032
Tribunals and Commissions16 Oct 2018Dismissed
Delhi Govt. Officers And Employees Federation And Ors Vs Secretary And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0031
Tribunals and Commissions16 Oct 2018Allowed
Dr. B.N. Mittal Through LRs And Ors. Vs Union Of India Through Secretary And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0021