Tribunals and Commissions01 Nov 2018Disposed Off
Alpana Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0118
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 468 of 565
Tribunals and Commissions01 Nov 2018Dismissed
G. Guruprasad Vs Union Of India Through Secretary
Central Administrative Tribunal · (2018) 11 CAT CK 0117
Tribunals and Commissions01 Nov 2018Dismissed
Mamta Rani Vs South Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0107
Tribunals and Commissions01 Nov 2018Dismissed
Kamlesh Vs New Delhi Municipal Council
Central Administrative Tribunal · (2018) 11 CAT CK 0097
Central Civil Services (Pension) Rules, 1972 — Rule 54, 54(6)
Tribunals and Commissions01 Nov 2018Dismissed
Ram Kumar Yadav Vs Commissioner
Central Administrative Tribunal · (2018) 11 CAT CK 0094
Tribunals and Commissions01 Nov 2018Dismissed
Arun Kumar Verma Vs Union Of India Through Secretary And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0093
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions01 Nov 2018Dismissed
Shri Kishore M. Jalwani Vs Union of India And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0003
Tribunals and Commissions01 Nov 2018Dismissed
Shri Mattinkha Amirkha Atar And Ors Vs Shiny Chandran And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0002
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions01 Nov 2018Disposed off
Mr. Keru Ganapat Mahasane Vs Union of India And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0001
Constitution of India, 1950 — Article 14, 16
Tribunals and Commissions31 Oct 2018Disposed Off
Rukmani Devi Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0067
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 16
Tribunals and Commissions31 Oct 2018Dismissed
Vidya Sharan Tiwari Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0066
Tribunals and Commissions31 Oct 2018Dismissed
Renu Kumari Vs Govt. Of NCT Of Delhi And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0062
Tribunals and Commissions31 Oct 2018Allowed
Raj Kumar Vs Govt. Of NCT Of Delhi And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0053
Indian Penal Code, 1860 — Section 34, 306Central Civil Services (Pension) Rules, 1972, — Rule 9(1), 9(4), 9(6)(b), 9(6)(b)(i), 69, 69(1)(a)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 11(i), 11(ii), 11(iv), 16
Tribunals and Commissions31 Oct 2018Dismissed
B.H. Ahuja Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0045
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions31 Oct 2018Allowed
Durbeen Singh Vs Union Of India
Central Administrative Tribunal · (2018) 10 CAT CK 0037
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 16
Tribunals and Commissions31 Oct 2018Dismissed
N.P. Singh Vs Chairman And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0023
Delhi Metro Rail Corporation Conduct, Discipline And Appeal Rules, 2005 — Rule 34Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14(2)
Tribunals and Commissions31 Oct 2018Allowed
Rajendra Singh Vs Union Of India Through And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0005
Central Civil Services (Revised Pay) Rules, 2008 — Rule 7
Tribunals and Commissions31 Oct 2018Allowed
Subhash Chand Vs Govt. Of NCT Of Delhi And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0001
Indian Penal Code, 1860 — Section 34, 302Central Civil Services (Pension) Rules, 1972 — Rule 41
Tribunals and Commissions30 Oct 2018Dismissed
Naresh C. Dhawan Vs Union Of India Through Secretary And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0060
Tribunals and Commissions30 Oct 2018Dismissed
Dr. S. Anilkumar Vs Union Of India And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0057