Tribunals and Commissions02 Nov 2018Allowed
Neelam Yadav Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0130
Administrative Tribunals Act, 1985 — Section 22(3)(f)
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 467 of 565
Tribunals and Commissions02 Nov 2018Dismissed
Girija L.V. Vs Union Of India Through Secretary And Anr
Central Administrative Tribunal · (2018) 11 CAT CK 0129
Tribunals and Commissions02 Nov 2018Dismissed
Dr. Tejinder Kaur Vs Union Of India Through Secretary And Anr
Central Administrative Tribunal · (2018) 11 CAT CK 0128
Tribunals and Commissions02 Nov 2018Disposed Off
Ram Swaroop Chandel Vs Union Of India
Central Administrative Tribunal · (2018) 11 CAT CK 0125
Indian Penal Code, 1860 — Section 120BPrevention Of Corruption Act, 1988 — Section 7, 12
Tribunals and Commissions02 Nov 2018Allowed
Meena Bajaj Vs Union Of India Through And Anr
Central Administrative Tribunal · (2018) 11 CAT CK 0124
Central Civil Services (Pension) Rules, 1972 — Rule 18, 54
Tribunals and Commissions02 Nov 2018Allowed
Dr. Sandeep Miglani Vs Government Of NCT Of Delhi
Central Administrative Tribunal · (2018) 11 CAT CK 0115
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Central Civil Services (Pension) Rules, 1972 — Rule 9
Tribunals and Commissions02 Nov 2018Allowed
Amit Kumar Vs Govt. Of NCT Of Delhi Through And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0111
Constitution Of India, 1950 — Article 16(4), 16(4A)
Tribunals and Commissions02 Nov 2018Dismissed
Avtar Singh Arora Vs Union Of India Through Its Secretary And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0109
Tribunals and Commissions02 Nov 2018Dismissed
Biswabijoyee Panigrahi Vs Union Of India And Anr
Central Administrative Tribunal · (2018) 11 CAT CK 0103
Tribunals and Commissions02 Nov 2018Dismissed
B. Naveen Kumar And Ors Vs Union Of India Through Secretary And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0100
Tribunals and Commissions02 Nov 2018Dismissed/Disposed Off
D.P. Jindal And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0095
Tribunals and Commissions02 Nov 2018Dismissed
Devender Kumar Vs Govt. Of NCT Of Delhi And Anr
Central Administrative Tribunal · (2018) 11 CAT CK 0091
Tribunals and Commissions02 Nov 2018Disposed Off
Kanwal Kumar Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0090
Tribunals and Commissions02 Nov 2018Dismissed
Const. (Exe.) Baljeet Singh Vs Govt. Of NCTD Through And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0089
Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 307
Tribunals and Commissions02 Nov 2018Dismissed
Const. (Exe.) Anil Kumar Vs Govt. Of NCTD Through And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0088
Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 307
Tribunals and Commissions02 Nov 2018Disposed Off
Union Of India Vs Sonam
Central Administrative Tribunal · (2018) 11 CAT CK 0015
Tribunals and Commissions02 Nov 2018Dismissed
Paramjit Singh Vs Union Of India
Central Administrative Tribunal · (2018) 11 CAT CK 0014
Punjab Police Rules, 1934 — Rule 12(15)Code Of Civil Procedure, 1908 — Order 11 Rule 1, Order 11 Rule 2
Tribunals and Commissions02 Nov 2018Dismissed
Rakesh Kumar Vs Post Graduate Institute Of Medical Education And Research
Central Administrative Tribunal · (2018) 11 CAT CK 0013
Administrative Tribunals Act, 1985 — Section 19Punjab Civil Services Rules, Volume-I, Part-I — Rule 3.17(ii)
Tribunals and Commissions01 Nov 2018Dismissed
Anees Ahmed Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0133
Indian Penal Code, 1860 — Section 34, 406, 498A
Tribunals and Commissions01 Nov 2018Disposed Off
Satya Pal Singh Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0126
Administrative Tribunals Act, 1985 — Section 22(2)(f), 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(h), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1