Tribunals and Commissions20 Nov 2018Dismissed
P.S. Purkayastha Vs Union Of India Through Secretary And Anr
Central Administrative Tribunal · (2018) 11 CAT CK 0050
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 465 of 565
Tribunals and Commissions19 Nov 2018Disposed Off
D. Mathew Vs Bharat Sanchar Nigam Limited
Central Administrative Tribunal · (2018) 11 CAT CK 0132
Tribunals and Commissions19 Nov 2018Allowed
C.S. Kataria Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0092
Tribunals and Commissions19 Nov 2018Dismissed
P.S. Jain Vs New Delhi Municipal Council And Others
Central Administrative Tribunal · (2018) 11 CAT CK 0078
Tribunals and Commissions16 Nov 2018Allowed
Khem Raj Sharma Vs UOI And Ors. Through
Central Administrative Tribunal · (2018) 11 CAT CK 0136
Prevention Of Corruption Act, 1988 — Section 7, 13(2)Central Civil Services (Pension) Rules, 1972 — Rule 9, 68, 77
Tribunals and Commissions16 Nov 2018Dismissed
Ranbir Singh Vs Govt. Of NCT Of Delhi And Anr
Central Administrative Tribunal · (2018) 11 CAT CK 0135
Tribunals and Commissions16 Nov 2018Dismissed
Alok Saxena Vs Union Of India And Ors Through
Central Administrative Tribunal · (2018) 11 CAT CK 0121
Payment Of Gratuity Act, 1972 — Section 13Contract Act, 1872 — Section 72Central Civil Services (Pension) Rules, 1972 — Rule 8, 9, 70
Tribunals and Commissions16 Nov 2018Disposed Off
Deepak Baghele Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0120
Central Civil Services (Pension) Rules, 1972 — Rule 17, 26(1)Central Civil Services (Leave) Rules, 1972 — Rule 39(6)(a)(ii)
Tribunals and Commissions16 Nov 2018Allowed
Aniruddha Kumar Vs Director Of Estates And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0113
Government Residences (General Pool In Delhi) Rules, 1963 — Rule 2(f), 2(i), 2(o)
Tribunals and Commissions16 Nov 2018Dismissed
Pratap Singh Bist Vs University Grants Commission
Central Administrative Tribunal · (2018) 11 CAT CK 0106
Tribunals and Commissions16 Nov 2018Dismissed
Baburao Sukhram Nagose And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0102
Indian Ordnance Factories Service (Group-A) Recruitment Rules, 2002 — Rule 2(f)(i), 2(f)(ii), 2(f)(iii), 2(f)(iv), 5, 6, 7Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions16 Nov 2018Allowed
Khemchand Vs North Delhi Municipal Corporation And Anr
Central Administrative Tribunal · (2018) 11 CAT CK 0099
Gratuity Act, 1972 — Section 7, 7(3), 7(3)A, 8, 9Gratuity (General) Rules, 1972 — Rule 7(1)
Tribunals and Commissions16 Nov 2018Dismissed
Kishan Pal Singh And Ors Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0096
Tribunals and Commissions16 Nov 2018Allowed
Vidya Vinod Sharma And Anr Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0085
Code Of Civil Procedure, 1908 — Section 151, 152
Tribunals and Commissions16 Nov 2018Allowed
Union of India And Ors Vs Shri Akhilesh M. Upadhyay And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0006
Tribunals and Commissions16 Nov 2018Dismissed
Shri Uttam Shankar Vyavahare Vs Union of India And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0005
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions16 Nov 2018Dismissed
Ravindra Haribhau Malokar And Ors Vs Union of India And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0004
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions15 Nov 2018Disposed Off
Neeru Rawal Vs Department Of Atomic Energy And Anr
Central Administrative Tribunal · (2018) 11 CAT CK 0134
Tribunals and Commissions15 Nov 2018Dismissed
Sandeep Jain Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0127
Tribunals and Commissions15 Nov 2018Dismissed
Ashok Kumar Vs North Delhi Municipal Corporation And Anr
Central Administrative Tribunal · (2018) 11 CAT CK 0114