Tribunals and Commissions28 Nov 2018Disposed Off
K. L. Balodhi Vs Union Of India
Central Administrative Tribunal · (2018) 11 CAT CK 0020
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 463 of 565
Tribunals and Commissions28 Nov 2018Allowed
Mohd Aashiq Hussain Ganie Vs Union Of India
Central Administrative Tribunal · (2018) 11 CAT CK 0019
Tribunals and Commissions28 Nov 2018Disposed Off
Ghulam Mohammad Wani Vs Union Of India
Central Administrative Tribunal · (2018) 11 CAT CK 0018
Tribunals and Commissions27 Nov 2018Disposed Off
Arun Kumar Mittal And Ors Vs Union Of India Through The Secretary And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0084
Tribunals and Commissions27 Nov 2018Disposed Off
Maitreyee Sharma Vs Union Of India Through The Secretary And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0083
Tribunals and Commissions27 Nov 2018Disposed Off
M.P. Sailor Vs Union Of India Through The Secretary And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0082
Tribunals and Commissions27 Nov 2018Disposed Off
Savita Tyagi Vs Government Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0077
Constitution Of India, 1950 — Article 142
Tribunals and Commissions27 Nov 2018Dismissed/Disposed Off
Staff Selection Through Its Chairman And Ors Vs Ravikant
Central Administrative Tribunal · (2018) 11 CAT CK 0070
Administrative Tribunals Act, 1985 — Section 21(1)(b), 22(3)(f)
Tribunals and Commissions27 Nov 2018Dismissed/Disposed Off
Staff Selection Through Its Chairman And Ors Vs Virender Singh
Central Administrative Tribunal · (2018) 11 CAT CK 0069
Administrative Tribunals Act, 1985 — Section 21(1)(b), 22(3)(f)
Tribunals and Commissions27 Nov 2018Allowed
Sanjay Chutani Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0059
Tribunals and Commissions27 Nov 2018Dismissed
Ram Prakash Bhalla Vs Directorate General And Anr
Central Administrative Tribunal · (2018) 11 CAT CK 0057
Tribunals and Commissions27 Nov 2018Dismissed
K.K. Sharma Vs Secretary Deptt. Of Heavy Industry And Anr
Central Administrative Tribunal · (2018) 11 CAT CK 0054
Tribunals and Commissions27 Nov 2018Dismissed
Dr. Renuka Kaul Nigam Vs Union Of India, Through And Anr
Central Administrative Tribunal · (2018) 11 CAT CK 0043
Tribunals and Commissions27 Nov 2018Disposed Off
H.C. Soni Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0032
Constitution Of India, 1950 — Article 142
Tribunals and Commissions27 Nov 2018Disposed Off
Poonam Vs State Of U.T. Chandigarh
Central Administrative Tribunal · (2018) 11 CAT CK 0021
Tribunals and Commissions26 Nov 2018Dismissed
Sumit Gulia Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0075
Delhi Police (Promotion And Confirmation) Rules, 1980 — Rule 12(i)(a)
Tribunals and Commissions26 Nov 2018Allowed
Mahitosh Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0074
Tribunals and Commissions26 Nov 2018Disposed Off
Dr. Pankaj Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0063
Tribunals and Commissions26 Nov 2018Disposed Off
Dilip Kumar Vs Chief Secretary And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0051
Tribunals and Commissions26 Nov 2018Dismissed
Parmod Kumar Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0046