Tribunals and Commissions03 Dec 2018Dismissed
Nand Kishore Bhatia Vs Dr. Puneet Kumar Goel And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0184
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 461 of 565
Tribunals and Commissions03 Dec 2018Allowed
Santosh Vs Ministry Of Urban Development And Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0183
Tribunals and Commissions03 Dec 2018Dismissed
Manoj Saklani Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0177
Tribunals and Commissions03 Dec 2018Dismissed
Uttam Chand Nagpal Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0169
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions03 Dec 2018Dismissed
Shashi Gupta Vs Union Of India And Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0168
Tribunals and Commissions03 Dec 2018Dismissed
Ghanshyam Das Vs Union Public Service Commission
Central Administrative Tribunal · (2018) 12 CAT CK 0164
Tribunals and Commissions03 Dec 2018Dismissed
Sunil Kumar And Anr Vs Chairman & Managing Director And Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0163
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions03 Dec 2018Disposed Off
Dr. Vinod Kumar Kalra Vs Indian Red Cross Society
Central Administrative Tribunal · (2018) 12 CAT CK 0049
Administrative Tribunals Act, 1985 — Section 14(2)
Tribunals and Commissions03 Dec 2018Dismissed
Syed Meirajul Yasin Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0039
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Administrative Tribunals Act, 1985 — Section 22(3)(f)
Tribunals and Commissions03 Dec 2018Dismissed
Vipon Chopra Vs Nuclear Fuel Complex Represented By Chief Executive
Central Administrative Tribunal · (2018) 12 CAT CK 0038
Tribunals and Commissions03 Dec 2018Dismissed
Dr. Ashok Khemka Vs State Of Haryana
Central Administrative Tribunal · (2018) 12 CAT CK 0037
All India Service (Performance Appraisal Report) Rules, 2007 — Rule 5(1), 7(1), 9(2), 9(5), 9(6), 9(7B)
Tribunals and Commissions03 Dec 2018Allowed
Paramjeet Kaur Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0036
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions03 Dec 2018
P.K. Sarin Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0035
Tribunals and Commissions30 Nov 2018Allowed
Madan Gopal Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 11 CAT CK 0066
Tribunals and Commissions30 Nov 2018Dismissed
Qari Ashraf Vs Delhi Waqf Board And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0065
Waqf Board Regulations, 2014 — Regulation 49
Tribunals and Commissions30 Nov 2018Dismissed
Surender Singh And Anr Vs Union Of India And Ors.
Central Administrative Tribunal · (2018) 11 CAT CK 0052
Tribunals and Commissions30 Nov 2018Dismissed
Kaushalya Devi Vs Delhi Transport Corporation Through And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0047
Constitution Of India, 1950 — Article 14, 16, 21
Tribunals and Commissions30 Nov 2018Dismissed
Ashwani Kumar Vs Union Of India
Central Administrative Tribunal · (2018) 11 CAT CK 0017
Constitution of India, 1950 — Article 14, 16Administrative Tribunals Act, 1985 — Section 21
Tribunals and Commissions30 Nov 2018Dismissed
Devi Singh Vs Union Of India
Central Administrative Tribunal · (2018) 11 CAT CK 0016
Constitution of India, 1950 — Article 14
Tribunals and Commissions29 Nov 2018Dismissed
Tushar Ranjan Mohanty Vs Union Of India Through
Central Administrative Tribunal · (2018) 11 CAT CK 0081