Tribunals and Commissions05 Dec 2018Dismissed
Naresh Mahavir Pali And Ors Vs Union of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0007
Administrative Tribunals Act, 1985 — Section 19, 21
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 460 of 565
Tribunals and Commissions04 Dec 2018Disposed Off
Dr. Bharti Jain Vs Union Of India Through And Anr.
Central Administrative Tribunal · (2018) 12 CAT CK 0195
Tribunals and Commissions04 Dec 2018Disposed Off
Dinesh Kumar Saini Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0192
Tribunals and Commissions04 Dec 2018Dismissed
Shatanjiva Hooja Vs Commissioner And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0188
Tribunals and Commissions04 Dec 2018Dismissed
Vijay Sharma And Ors Vs Union Of India Through Secretary And Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0182
Tribunals and Commissions04 Dec 2018Allowed
Hari Prem Malik And Ors Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0178
Constitution Of India, 1950 — Article 14
Tribunals and Commissions04 Dec 2018Dismissed
G.M.Sampath Kumar Vs Director
Central Administrative Tribunal · (2018) 12 CAT CK 0176
Central Civil Services (Pension) Rules, 1972 — Rule 19(1)
Tribunals and Commissions04 Dec 2018Dismissed
Pratap Singh Vs Union Of India Through Secretary And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0173
Customs Act, 1962 — Section 28AA, 28(8), 111, 112, 112(a), 113, 114, 114A, 114(iii), 115, 116, 117, 118, 119, 120, 121, 122, 123, 124, 125, 126, 127Central Excise Act, 1944 — Section 14 Central Civil Services (Pension) Rules, 1972 — Rule 9(2)Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii)
Tribunals and Commissions04 Dec 2018Dismissed
Neelabh Saxena And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0171
Constitution Of India, 1950 — Article 145(3)
Tribunals and Commissions04 Dec 2018
Anil Kumar And Ors Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0165
Administrative Tribunals Act, 1985 — Section 21Administrative Tribunal (Procedure) Rules, 1987 — Rule 10
Tribunals and Commissions04 Dec 2018Disposed Off
Deepak Malhotra And Ors Vs Secretary And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0118
Central Secretariat Service Rules, 2009 — Rule 12(2)(a)Central Secretariat Service Rules, 1962 — Rule 5, 8
Tribunals and Commissions04 Dec 2018Dismissed
S.R. Mohanty Vs Union Of India Through Secretary And Anr.
Central Administrative Tribunal · (2018) 12 CAT CK 0117
Code Of Criminal Procedure, 1973 — Section 482Bombay Police Act, 1951 — Section 56All India Services (Discipline And Appeal) Rules, 1969 — Rule 3, 6, 6(i), 6(ii), 6(iii), 6(iv), 8, 8(1), 8(2), 8(4), 8(5), 8(6), 8(7), 8(8), 8(9), 8(10), 8(11), 8(12), 8(13), 8(14), 8(15), 8(16), 8(17), 8(18), 8(19), 8(20), 8(21), 8(22), 8(23), 8(24), 9, 9(3), 10, 10(a)(i), 10(1)(a), 10(1)(b), 11, 12, 13, 14
Tribunals and Commissions04 Dec 2018Disposed Off
Laloo Ram Vs Union of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0051
Tribunals and Commissions04 Dec 2018Disposed Off
Lt. Cdr. Jaswant Singh Yadav Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0034
Constitution of India, 1950 — Article 14, 16, 19(1), 31(1), 226, 309, 311
Tribunals and Commissions04 Dec 2018Allowed
Ashwani Kumar Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0033
Constitution of India, 1950 — Article 14, 16Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions04 Dec 2018Dismissed
Dr. Vivek Ahluwalia Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0032
Constitution of India, 1950 — Article 315, 325
Tribunals and Commissions04 Dec 2018Allowed
Shakuntla Devi Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0031
Constitution of India, 1950 — Article 14, 16Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions04 Dec 2018Dismissed
Ranjana Shahi Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0030
Constitution of India, 1950 — Article 14, 16(1)Income Tax Department Stenographer Grade II (Group-C) Recruitment Rules, 2010 — Rule 4(d)Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions04 Dec 2018Dismissed
Maruti R. Wankhede Vs Union of India, And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0002
Administrative Tribunals Act, 1985 — Section 19, 21, 21(2)(b)
Tribunals and Commissions03 Dec 2018Allowed
R.L. Gupta Vs Union Of India Through Secretary And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0186
Constitution Of India, 1950 — Article 1, 4, 8