Tribunals and Commissions06 Dec 2018Dismissed
Bharat Khanijo And Anr Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0172
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 459 of 565
Tribunals and Commissions06 Dec 2018Dismissed
Munni Devi And Ors Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0167
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions06 Dec 2018Dismissed
Pro-rata Pensioners Association Vs Department Of Telecommunications And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0121
Central Civil Services (Pension) Rules, 1972 — Rule 22, 22(13), 22(14), 22(15), 22(16), 22(17), 22(18), 22(19), 22(20), 22(21), 23, 24, 24(23), 37A
Tribunals and Commissions06 Dec 2018Disposed Off
Sunil Dutt Vs Union Of India And Ors.
Central Administrative Tribunal · (2018) 12 CAT CK 0120
Tribunals and Commissions06 Dec 2018Dismissed
Amjad Khan Vs Chairman And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0119
Tribunals and Commissions06 Dec 2018Disposed Off
Kaushal Kishore Bhashkar And Ors Vs Union of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0052
Tribunals and Commissions06 Dec 2018Allowed
Surendra Nath Pandey Vs Union of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0050
Central Administrative Tribunal Act, 1985 — Section 19
Tribunals and Commissions06 Dec 2018Disposed Off
Charan Dass Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0048
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 4(5)(a)
Tribunals and Commissions06 Dec 2018Dismissed
V. K. Garg S/o Prem Prakash Garg Vs Union of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0009
Administrative Tribunals Act, 1985 — Section 19Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 10
Tribunals and Commissions06 Dec 2018Dismissed
V. K. Garg S/o Prem Prakash Garg Vs Union of India
Central Administrative Tribunal · (2018) 12 CAT CK 0006
Administrative Tribunals Act, 1985 — Section 19Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 10
Tribunals and Commissions05 Dec 2018Allowed
ESIC Nurses Association And Anr Vs Union Of India Through Secretary And Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0199
Tribunals and Commissions05 Dec 2018Dismissed
Dr. Anup Chandra Vs Union Of India And Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0189
Tribunals and Commissions05 Dec 2018Dismissed
Radhey Shyam Sharma Vs South Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0174
Tribunals and Commissions05 Dec 2018Dismissed
Rites Vs Saphla Rani
Central Administrative Tribunal · (2018) 12 CAT CK 0166
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions05 Dec 2018Disposed Off
Sudarshan Singh And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0116
Tribunals and Commissions05 Dec 2018Dismissed
Nepal Singh Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 12 CAT CK 0115
Administrative Tribunals Act, 1985 — Section 21(1), 21(3)
Tribunals and Commissions05 Dec 2018Dismissed
Nawal Kishor and others Vs Union of India & Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0055
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17Code of Civil Procedure, 1908 — Order 47 Rule 1
Tribunals and Commissions05 Dec 2018Dismissed
Bhim Sain Aggarwal Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0029
Tribunals and Commissions05 Dec 2018Dismissed
Subhash Chander Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0028
Tribunals and Commissions05 Dec 2018Dismissed
Mr. Satyendra Kumar S/o R P Shukla Vs Union of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0008
Administrative Tribunals Act, 1985 — Section 19