Tribunals and Commissions10 Dec 2018Dismissed
Aseem Kumar Goel Vs Chief Secretary And Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0099
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 457 of 565
Tribunals and Commissions10 Dec 2018Disposed Off
Munni Vs Superintending Engineer And Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0083
Tribunals and Commissions10 Dec 2018Disposed Off
Dr. Anupma Singh And Ors Vs Raajiv Yaduvanshi And Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0074
Tribunals and Commissions10 Dec 2018Disposed Off
Rajendra Kumar Sto (Senior Technical Officer) Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0023
Tribunals and Commissions10 Dec 2018Dismissed
Charanjit Singh Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0022
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 16, 27
Tribunals and Commissions09 Dec 2018Allowed
Sandeep Malhotra Vs Lt. Governor Of Delhi And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0202
Delhi Police (Promotion And Confirmation) Rules, 1980 — Rule 17(ii), 19(ii)Constitution Of India, 1950 — Article 14, 16, 309
Tribunals and Commissions07 Dec 2018Disposed Off
Dheer Singh Vs South Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0201
Tribunals and Commissions07 Dec 2018Dismissed
Raj Kumari Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0181
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions07 Dec 2018Dismissed
Mahipal Singh Vs Government Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0170
Tribunals and Commissions07 Dec 2018Dismissed
J.K Sabharwal And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0110
Tribunals and Commissions07 Dec 2018Dismissed
Prem Singh Saini And Anr Vs Government Of NCT Of Delhi And Anr.
Central Administrative Tribunal · (2018) 12 CAT CK 0109
Tribunals and Commissions07 Dec 2018Allowed
Vijay Singh And Others Vs Union Of India And Others
Central Administrative Tribunal · (2018) 12 CAT CK 0108
Tribunals and Commissions07 Dec 2018Partly Allowed
Chauhan Singh Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0103
Tribunals and Commissions07 Dec 2018Disposed Off
Rajender Prasad And Ors Vs Chairman
Central Administrative Tribunal · (2018) 12 CAT CK 0096
Tribunals and Commissions07 Dec 2018Disposed Off
Ashok Kumar Vs Union Of India And Ors.
Central Administrative Tribunal · (2018) 12 CAT CK 0092
Tribunals and Commissions07 Dec 2018Disposed Off
Kanwar Lal Vs Delhi Transport Corporation And Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0089
Industrial Disputes Act, 1947 — Section 17B
Tribunals and Commissions07 Dec 2018Allowed
Ram Kishan Vs Secretary To Govt. Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0076
Tribunals and Commissions07 Dec 2018Disposed Off
Sudheesh Kumar Vs Union of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0054
Tribunals and Commissions07 Dec 2018Allowed
Pradeep Kumar Vs Union of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0053
Hindu Marriage Act, 1955 — Section 16
Tribunals and Commissions07 Dec 2018Allowed
Sanjay Kumar Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0047
Constitution of India, 1950 — Article 14, 16Administrative Tribunals Act, 1985 — Section 19