COURT ARCHIVE

Central Administrative Tribunal judgments

11,299 judgments · page 456 of 565

Tribunals and Commissions12 Dec 2018Dismissed

ASI Dalip Pawar Vs Govt. Of NCTD Through And Ors

Central Administrative Tribunal · (2018) 12 CAT CK 0073

Indian Penal Code, 1860 — Section 120BPrevention Of Corruption Act, 1988 — Section 7, 13(1), 13(1)(d), 13(2)Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 11(1)
Tribunals and Commissions12 Dec 2018Dismissed

Narendra Kumar Vs Union Of India And Ors.

Central Administrative Tribunal · (2018) 12 CAT CK 0068

Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions11 Dec 2018Dismissed

Raj Kumari Vs Union Of India And Anr

Central Administrative Tribunal · (2018) 12 CAT CK 0111

Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions11 Dec 2018Dismissed

Union Of India & Others Vs Radha Devi

Central Administrative Tribunal · (2018) 12 CAT CK 0107

Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions11 Dec 2018Disposed Off

H.K. Jain Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 12 CAT CK 0104

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 27
Tribunals and Commissions11 Dec 2018Dismissed

Raj Kumar And Anr Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 12 CAT CK 0069

Indian Penal Code, 1860 — Section 34, 302, 307, 384Delhi Police Act, 1978 — Section 140Code Of Criminal Procedure, 1973 — Section 197