COURT ARCHIVE

Central Administrative Tribunal judgments

11,299 judgments · page 454 of 565

Tribunals and Commissions18 Dec 2018

B.S. Madhav Rao And Ors. Vs Union Of India And Anr.

Central Administrative Tribunal · (2018) 12 CAT CK 0152

Punjab Medical College Education Service (Class-I) Rules, 1978 — Rule 3, 4, 9, 9(1), 9(i)(d)Constitution Of India, 1950 — Article 14, 16, 16(1), 16(4), 309

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Tribunals and Commissions18 Dec 2018Dismissed

Birendra Kumar And Ors Vs Union Of India And Anr.

Central Administrative Tribunal · (2018) 12 CAT CK 0151

Constitution Of India, 1950 — Article 14, 16

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Tribunals and Commissions18 Dec 2018Disposed Off

All Indian Naval Draughtsman Association And Ors Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 12 CAT CK 0141

Administrative Tribunals Act, 1985 — Section 21, 22(2)Constitution Of India, 1950 — Article 309

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Tribunals and Commissions18 Dec 2018Dismissed

Prashant Kumar And Ors Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 12 CAT CK 0134

Delhi Police (Appointment And Recruitment) Rules, 1980 — Rule 7, 27AConstitution Of India, 1950 — Article 14, 16, 309

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Tribunals and Commissions18 Dec 2018Dismissed

Balbir Singh Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 12 CAT CK 0063

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Tribunals and Commissions18 Dec 2018Dismissed

Gagan Parsad Vs Union Of India

Central Administrative Tribunal · (2018) 12 CAT CK 0043

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Tribunals and Commissions18 Dec 2018Disposed off

Abdur Rahman Aged 44 years Vs Union of India And Ors

Central Administrative Tribunal · (2018) 12 CAT CK 0011

Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 34, 384, 504, 506

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Tribunals and Commissions18 Dec 2018Dismissed

Smt Vijayamathengee Iyer Vs Union of India And Ors

Central Administrative Tribunal · (2018) 12 CAT CK 0010

Administrative Tribunals Act, 1985 — Section 19

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Tribunals and Commissions18 Dec 2018Allowed

Illyas Ahmad Vs Union of India And Ors

Central Administrative Tribunal · (2018) 12 CAT CK 0001

Gramin Dak Sevak (Conduct and Engagement) Rules, 2011 — Rule 4(3)(C), 4(3), 8

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Tribunals and Commissions17 Dec 2018Dismissed

Sonia Sharma Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 12 CAT CK 0155

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Tribunals and Commissions17 Dec 2018Allowed

Ashok Singh Rana Vs Govt. Of NCT Of Delhi

Central Administrative Tribunal · (2018) 12 CAT CK 0147

Administrative Tribunals Act, 1985 — Section 21Central Civil Services (Pension) Rules, 1972 — Rule 41, 41(1)Constitution Of India, 1950 — Article 14, 16

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Tribunals and Commissions17 Dec 2018Allowed

Alka Chauhan And Ors Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 12 CAT CK 0143

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Tribunals and Commissions17 Dec 2018

Dr. Vaneeta Sapra Vs Union Of India

Central Administrative Tribunal · (2018) 12 CAT CK 0044

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Tribunals and Commissions17 Dec 2018Disposed Off

Shamsher Singh Hooda Vs PG Institute Of Medical Education And Research, Chandigarh

Central Administrative Tribunal · (2018) 12 CAT CK 0020

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Tribunals and Commissions17 Dec 2018

T K Majumdar Vs Union Of India

Central Administrative Tribunal · (2018) 12 CAT CK 0019

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Tribunals and Commissions14 Dec 2018Dismissed

Ex. Co. Karan Singh Vs Govt. Of NCT Of Delhi And Ors

Central Administrative Tribunal · (2018) 12 CAT CK 0149

Constitution Of India, 1950 — Article 226, 227

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Tribunals and Commissions14 Dec 2018Dismissed

Vikash Kumar Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 12 CAT CK 0148

Code Of Criminal Procedure, 1973 — Section 167(2)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10, 10(1)(a), 10(1), 10(2), 10(7)All India Services (Conduct) Rules, 1968 — Rule 3(2)

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Tribunals and Commissions14 Dec 2018Allowed

Rajinder Kumar Saxena Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 12 CAT CK 0145

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Tribunals and Commissions14 Dec 2018Dismissed

Nizamuddin Mehmood Miyan Bashey And Ors. Vs Union Of India Through And Ors

Central Administrative Tribunal · (2018) 12 CAT CK 0128

Administrative Tribunals Act, 1985 — Section 19, 21, 21(1), 21(3)Central Civil Services (Pension) Rules, 1972 — Rule 37, 37A

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Tribunals and Commissions14 Dec 2018Dismissed

Meena Vs Union Of India Through The Secretary

Central Administrative Tribunal · (2018) 12 CAT CK 0126

Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226

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