Tribunals and Commissions24 Dec 2018Dismissed
Nitu Pandey Vs GNCT Of Delhi Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0058
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 452 of 565
Tribunals and Commissions24 Dec 2018Dismissed
Raj Rani Vs Union Of India Through The Secretary And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0056
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 16
Tribunals and Commissions24 Dec 2018Disposed Off
Narender Kumar Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0040
Tribunals and Commissions24 Dec 2018
Jatinder Kumar & Anr Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0017
Tribunals and Commissions24 Dec 2018
Narinder Pal Singh Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0015
Tribunals and Commissions21 Dec 2018Dismissed
Babu Lal Vs Commissioner, South Delhi Municipal Corporation And Anr.
Central Administrative Tribunal · (2018) 12 CAT CK 0162
Administrative Tribunals Act, 1985 — Section 19, 20(2)(a), 20(2)(b), 21, 21(1), 21(3)Constitution Of India, 1950 — Article 32, 226
Tribunals and Commissions21 Dec 2018Disposed Off
Rama Kant Singh Vs Union Of India Through Secretary And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0140
Tribunals and Commissions21 Dec 2018Dismissed
Sanjeev Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0127
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15Gramin Dak Sevak ( Conduct And Employment ) Rules, 2001 — Rule 10
Tribunals and Commissions21 Dec 2018Disposed Off
Dr. Rama Kant Singh Vs Union Of India Through Secretary And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0123
Tribunals and Commissions21 Dec 2018Dismissed
Dhirinder Singh And Anr Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0065
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 167(2), Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions21 Dec 2018Disposed Off
Ram Kishan Vs Secretary
Central Administrative Tribunal · (2018) 12 CAT CK 0062
Tribunals and Commissions21 Dec 2018Dismissed
P.K. Sarin Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0018
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Administrative Tribunals Act, 1985 — Section 22(3)(f)
Tribunals and Commissions20 Dec 2018Dismissed
Ashok D. Bhagat Singh Vs State (Govt. Of NCT Of Delhi) And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0158
Central Civil Services Pension Rules, 1972 — Rule 13, 17, 26(1), 48, 48A
Tribunals and Commissions20 Dec 2018Disposed Off
Vijay Raj Anand Vs Government Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0156
Tribunals and Commissions20 Dec 2018Dismissed
Pradeep Kumar Vs All India Institute Of Medical Science
Central Administrative Tribunal · (2018) 12 CAT CK 0153
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions20 Dec 2018Dismissed
Durgadas Datta Vs Union Of India And Anr.
Central Administrative Tribunal · (2018) 12 CAT CK 0136
Tribunals and Commissions20 Dec 2018Dismissed
Sanjeev Kumar Vs Govt. Of NCT Of Delhi Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0133
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1), 20Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 11(i), 11(ii), 11(iii), 11(iv), 13(2), 14Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions20 Dec 2018Dismissed
Reena Ashish Vs Govt. Of NCT Of Delhi And Anr.
Central Administrative Tribunal · (2018) 12 CAT CK 0122
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions20 Dec 2018Allowed
Amita Sudan Vs Govt. Of NCT Of Delhi And Anr.
Central Administrative Tribunal · (2018) 12 CAT CK 0057
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 15(2), 27Central Civil Services (Conduct) Rules, 1964 — Rule 3
Tribunals and Commissions20 Dec 2018Dismissed
Gurmail Singh Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0041
Constitution of India, 1950 — Article 136, 226, 309Administrative Tribunals Act, 1985 — Section 19