Tribunals and Commissions20 Dec 2018Dismissed
Shri Om Prakash Pathak Vs Union of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0013
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 309
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 453 of 565
Tribunals and Commissions20 Dec 2018Allowed
Shri Kadu Madhav Shekokar Vs Union of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0012
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions19 Dec 2018Dismissed
Rana Jatav Vs Delhi Subordinate Services Selection Board And Anr.
Central Administrative Tribunal · (2018) 12 CAT CK 0161
Tribunals and Commissions19 Dec 2018Dismissed
Ranjeet Singh Vs Delhi Subordinate Services Selection Board And Anr.
Central Administrative Tribunal · (2018) 12 CAT CK 0160
Tribunals and Commissions19 Dec 2018Partly Allowed
Ravinder Kumar Madan Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0154
Railway Servants (Discipline & Appeal) Rules, 1968 — Rule 9(21)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Section 14(18)Railway Service Conduct Rules, 1966 — Rule 3.1(i), 3.1(ii), 3.1(iii)
Tribunals and Commissions19 Dec 2018Partly Allowed
Jasjeet Kaur. Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0150
Constitution Of India, 1950 — Article 14
Tribunals and Commissions19 Dec 2018Dismissed
Dr. Yogendra Prakash Vs Commissioner And Anr.
Central Administrative Tribunal · (2018) 12 CAT CK 0146
Tribunals and Commissions19 Dec 2018Dismissed
N.M. Sharawat Vs Union Of India And Ors. Through
Central Administrative Tribunal · (2018) 12 CAT CK 0142
Indian Penal Code, 1860 — Section 120BPrevention Of Corruption Act, 1988 — Section 8, 9, 10, 12, 13(1)(d), 13(2)Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(iii)
Tribunals and Commissions19 Dec 2018Dismissed
Manisha Shaw Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0138
Tribunals and Commissions19 Dec 2018Dismissed
Sonu Kumar Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0137
Tribunals and Commissions19 Dec 2018Dismissed
Kishor Kumar Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0131
Tribunals and Commissions19 Dec 2018Disposed Off
V.K. Gulati Vs New Delhi Municipal Council
Central Administrative Tribunal · (2018) 12 CAT CK 0130
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Central Civil Services (Pension) Rules, 1972 — Rule 9(2)(a), 9(2)(b)(ii), 9(6)(a)
Tribunals and Commissions19 Dec 2018Dismissed
Babu Ram Manuwal And Anr. Vs Vishwas Mehta And Anr.
Central Administrative Tribunal · (2018) 12 CAT CK 0129
Tribunals and Commissions19 Dec 2018Dismissed
Gyan Singh Kushwah Vs Delhi Subordinate Services Selection Board And Anr.
Central Administrative Tribunal · (2018) 12 CAT CK 0125
Tribunals and Commissions19 Dec 2018Disposed Off
Rakesh Kumar Sharma Vs New Delhi Municipal Corporation Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0067
Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)New Delhi Municipal Council Act 1994 — Section 39(2)Indian Penal Code, 1860 — Section 120B, 420
Tribunals and Commissions19 Dec 2018Disposed Off
Rajiv Yadav Vs Union Of India Through And Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0066
Tribunals and Commissions19 Dec 2018Dismissed
V. Somaiah Vs Union Of India Through Secretary And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0061
Tribunals and Commissions19 Dec 2018Dismissed
Mandeep Singh Bhatia Vs Union Of India Through And Anr.
Central Administrative Tribunal · (2018) 12 CAT CK 0060
Administrative Tribunals Act, 1985 — Section 19Railway Services (Conduct) Rules, 1966 — Rule 3.1(ii)
Tribunals and Commissions19 Dec 2018Allowed
Sunil Kumar Mehra Vs East Delhi Municipal Corporation
Central Administrative Tribunal · (2018) 12 CAT CK 0059
Tribunals and Commissions19 Dec 2018Allowed
Mohd. Ahmed Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0042
Administrative Tribunals Act, 1985 — Section 19