Tribunals and Commissions03 Jan 2019Allowed
Nawab Ali Vs Union of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0003
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 451 of 565
Tribunals and Commissions03 Jan 2019
V.B.R. Umap Vs S.K. Kohli
Central Administrative Tribunal · (2019) 01 CAT CK 0002
Contempt of Courts (CAT) Rules, 1992 — Rule 9
Tribunals and Commissions02 Jan 2019Allowed
Prakash Anjor Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0138
Indian Administrative Service (Recruitment) Rules, 1954 — Rule 8(1)
Tribunals and Commissions02 Jan 2019Dismissed
Vijay Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0127
Administrative Tribunals Act, 1985 — Section 21Representation Of The People Act, 1951 — Section 29ACentral Administrative Tribunal (Procedure) Rules, 1987 — Rule 16
Tribunals and Commissions02 Jan 2019Dismissed
P.K. Punn Vs New Delhi Municipal Council And Anr.
Central Administrative Tribunal · (2019) 01 CAT CK 0125
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Central Civil Services (Leave) Rules, 1972 — Rule 39(3)Central Civil Services (Conduct) Rules, 1964 — Rule 3
Tribunals and Commissions02 Jan 2019Dismissed
Ishwar Dass Vs Union Of India, Through
Central Administrative Tribunal · (2019) 01 CAT CK 0122
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, 47 Rule 1
Tribunals and Commissions02 Jan 2019Dismissed
Sarita Vs Chairman And Ors.
Central Administrative Tribunal · (2019) 01 CAT CK 0121
Tribunals and Commissions02 Jan 2019Dismissed
Asha Ram Vs Union Of India Through
Central Administrative Tribunal · (2019) 01 CAT CK 0120
Indian Penal Code , 1860 — Section 34, 120B, 380, 411, 418, 420, 457, 468, 471, 474Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10(2)(a)
Tribunals and Commissions02 Jan 2019Partly Allowed
Gurdeep Singh Vs Union Of India And Others
Central Administrative Tribunal · (2019) 01 CAT CK 0117
Tribunals and Commissions02 Jan 2019Dismissed
Satya Prakash Dixit Vs Union of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0005
Central Administrative Tribunal Act, 1985 — Section 19Constitution of India, 1950 — Article 14, 16
Tribunals and Commissions02 Jan 2019Disposed Off
Rama Shanker Srivastava And Ors Vs Union of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0004
Administrative Tribunals Act, 1985 — Section 29(2)
Tribunals and Commissions02 Jan 2019Disposed Off
Radhey Shyam Vs Union of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0001
Constitution of India, 1950 — Article 14, 16
Tribunals and Commissions28 Dec 2018Allowed
Balbir Singh Vs Union Of India Through Secretary And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0159
Central Civil Services Pension Rules, 1972 — Rule 49
Tribunals and Commissions28 Dec 2018Disposed Off
Krishna Devi And Ors Vs Secretary And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0157
Constitution Of India, 1950 — Article 21
Tribunals and Commissions28 Dec 2018Allowed
Sunder Singh Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0139
Tribunals and Commissions28 Dec 2018Allowed
Kiran Pal Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0135
Constitution Of India, 1950 — Article 21
Tribunals and Commissions28 Dec 2018Partly Allowed
Ganesh Kumar Jain Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0132
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)
Tribunals and Commissions28 Dec 2018Disposed Off
Satish Kumar Verma & Ors Vs Bharat Sanchar Nigam Limited & Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0016
Tribunals and Commissions24 Dec 2018Dismissed
Jagdish Vs Union Of India Through And Anr.
Central Administrative Tribunal · (2018) 12 CAT CK 0144
Tribunals and Commissions24 Dec 2018Allowed
Anjali Puri Vs Ministry Of Railways Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0124