Tribunals and Commissions14 Dec 2018Dismissed
Vijay Prakash Vs Director And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0114
Delhi Municipal Corporation Act, 1957 — Section 90A(1)(a)
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 455 of 565
Tribunals and Commissions14 Dec 2018Dismissed
Asheesh Tomar Vs Staff Selection Commission And Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0097
Tribunals and Commissions14 Dec 2018Dismissed
Amardeep Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0093
Tribunals and Commissions14 Dec 2018Disposed Off
Rabindra Prasad Vs Bharat Sanchar Nigam Limited And Anr.
Central Administrative Tribunal · (2018) 12 CAT CK 0090
Bharat Sanchar Nigam Limited Conduct, Discipline And Appeal Rules, 2006 — Rule 36, 61
Tribunals and Commissions14 Dec 2018Dismissed
Banwari Lal Kothari Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0088
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions14 Dec 2018Dismissed
Arun Kanti Karmakar & Ors. Vs Asha Rani Sharma
Central Administrative Tribunal · (2018) 12 CAT CK 0064
Tribunals and Commissions13 Dec 2018Dismissed
Chief Medical Supdt. Vs S K Gujrati
Central Administrative Tribunal · (2018) 12 CAT CK 0113
Administrative Tribunal Act, 1985 — Section 22(2)(f), 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(h), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions13 Dec 2018Dismissed
Govt. Of NCT Of Delhi Through And Anr Vs Rajiv Kumar Khanna
Central Administrative Tribunal · (2018) 12 CAT CK 0106
Administrative Tribunal Act, 1985 — Section 22(2)(f), 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(h), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions13 Dec 2018Dismissed
Vimla Ghosh Vs Ministry Of Defence And Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0102
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 10
Tribunals and Commissions13 Dec 2018Allowed
Jyoti Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0095
Central Civil Services (Leave) Rules, 1972 — Rule 50(3)
Tribunals and Commissions13 Dec 2018Disposed Off
Puran Singh Vs R.K. Kulshreshta And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0087
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions13 Dec 2018Dismissed
Ramesh Baura And Ors Vs CSIR And ORS.
Central Administrative Tribunal · (2018) 12 CAT CK 0075
Central Civil Services (Revised Pay) Rules, 2008 — Rule 7(1), 7(A)(i), 7(A)(ii)
Tribunals and Commissions13 Dec 2018Allowed
Tara Chand Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0071
Tribunals and Commissions13 Dec 2018Disposed Off
Manish Sharma Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0046
Tribunals and Commissions13 Dec 2018Disposed Off
Dinesh Kumar Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0045
Tribunals and Commissions12 Dec 2018Dismissed
Ravi Karan Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0100
Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 11(i)
Tribunals and Commissions12 Dec 2018Dismissed
Umesh Kumar Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0098
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions12 Dec 2018Dismissed
Ajit Singh Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 12 CAT CK 0094
Tribunals and Commissions12 Dec 2018Dismissed
Raghuraj Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0085
Indian Penal Code, 1860 — Section 34, 341, 308, 323Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions12 Dec 2018Dismissed
Balram Meena And Ors Vs Employees State Insurance Corporation And Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0084