Tribunals and Commissions07 Dec 2018Dismissed
Charanjit Kaur Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0027
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 458 of 565
Tribunals and Commissions07 Dec 2018Allowed
Amar Singh Vs Post Graduate Institute Of Medical Education And Research
Central Administrative Tribunal · (2018) 12 CAT CK 0026
Central Civil Services (Revised Pay) Rules, 2008 — Rule 10
Tribunals and Commissions07 Dec 2018
Inderjeet Kumar Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0025
Tribunals and Commissions07 Dec 2018Allowed
Shakuntla Devi Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0024
Constitution of India, 1950 — Article 14, 16Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions07 Dec 2018Dismissed
Shri Dhondiram Dadu Mane Vs Union of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0005
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions07 Dec 2018Disposed off
Ramesh Shankarnarayan Rao Vs Union of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0004
Code of Civil Procedure, 1908 — Section 60(g)Administrative Tribunals Act, 1985 — Section 21Constitution of India, 1950 — Article 136, 142
Tribunals and Commissions07 Dec 2018Dismissed
Jatin Kumar Sharma And Ors Vs Union of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0003
Constitution of India, 1950 — Article 14, 16, 21
Tribunals and Commissions06 Dec 2018Allowed
Dr. Lakshmy Anantha Raman And Anr. Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0200
Public Premises Act, 1971 — Section 4(1)
Tribunals and Commissions06 Dec 2018Disposed Off
Rekha Jain Vs Y.N. Chaturvedi
Central Administrative Tribunal · (2018) 12 CAT CK 0198
Tribunals and Commissions06 Dec 2018Dismissed
N.K. Madhok Vs Union Of India Through And Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0197
Tribunals and Commissions06 Dec 2018Dismissed
Srinivas Pillari And Ors Vs Central Bureau Of Investigation And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0196
Tribunals and Commissions06 Dec 2018Disposed Off
Krishan Kumar Pasi Vs Indian Council Of Agricultural Research (ICAR) And Anr.
Central Administrative Tribunal · (2018) 12 CAT CK 0194
Tribunals and Commissions06 Dec 2018Allowed
D.K. Dhain Vs Vice Chairman
Central Administrative Tribunal · (2018) 12 CAT CK 0193
Tribunals and Commissions06 Dec 2018Allowed
Rakesh Chhabra Vs New Delhi Municipal Council
Central Administrative Tribunal · (2018) 12 CAT CK 0191
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10(5)(a), 10(7)
Tribunals and Commissions06 Dec 2018Dismissed
Santosh Devi Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0190
Central Civil Services (Pension) Rules, 1972 — Rule 27(2)
Tribunals and Commissions06 Dec 2018Dismissed
Narendra Kumar Vs Union Of India Through And Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0187
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(ii)Central Civil Services (Pension) Rules, 1972 — Rule 48
Tribunals and Commissions06 Dec 2018Dismissed
Debindra Kundraa Vs Union Of India Through And Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0185
Research And Analysis Wing (Recruitment, Cadre And Service) Rules, 1975 — Section 161A
Tribunals and Commissions06 Dec 2018Dismissed
Ram Awatar Meena Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0180
Administrative Tribunals Act, 1985 — Section 19Delhi Police Act, 1978 — Section 2s, 12, 15(2), 25(2), 25(4), 25(5), 25(7)Central Civil Services (Pension) Rules, 1972 — Rule 26(ii), 26(iii)
Tribunals and Commissions06 Dec 2018Dismissed
Yeshvir Singh And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0179
Contract Labour (Regulation And Abolition) Act, 1970 — Section 5, 10, 10(1), 10(2), 21, 31Industrial Disputes Act, 1947 — Section 9Constitution Of India, 1950 — Article 14, 16, 226
Tribunals and Commissions06 Dec 2018Dismissed
Prem Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0175
Administrative Tribunals Act, 1985 — Section 19