Tribunals and Commissions29 Nov 2018Allowed
Premwati Vs Union Of India Through The General Manager And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0072
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 462 of 565
Tribunals and Commissions29 Nov 2018Allowed
Navneet Rajan Wasan Vs Union Of India Through
Central Administrative Tribunal · (2018) 11 CAT CK 0071
Tribunals and Commissions29 Nov 2018Disposed Off
Union Public Service Commission Vs Nidhi Pandey And Anr
Central Administrative Tribunal · (2018) 11 CAT CK 0061
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17Drugs And Cosmetics Rules, 1945 — Rule 49Code Of Civil Procedure, 1908 — Order 47 Rule 1
Tribunals and Commissions29 Nov 2018Dismissed
Sanjay Khurana Vs Central Ordnance Depot
Central Administrative Tribunal · (2018) 11 CAT CK 0060
Tribunals and Commissions29 Nov 2018Dismissed
Sumitra Devi Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 11 CAT CK 0053
Industrial Disputes Act, 1947 — Section 17B, 33(c)(2)Code Of Civil Procedure, 1908 — Section 151
Tribunals and Commissions29 Nov 2018Disposed Off
Vijay Kumar Vs A.K. Puthia And Anr
Central Administrative Tribunal · (2018) 11 CAT CK 0048
Tribunals and Commissions29 Nov 2018Dismissed
Karan Singh Vs Durga Shankar Mishra And Anr
Central Administrative Tribunal · (2018) 11 CAT CK 0044
Tribunals and Commissions29 Nov 2018Dismissed
Rajesh Kumar Gupta And Ors Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0042
Constitution Of India, 1950 — Article 14
Tribunals and Commissions29 Nov 2018Dismissed
Manoj Kumar Vs Union Of India, Through General Manager And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0039
Tribunals and Commissions29 Nov 2018Disposed Off
Laxmi Devi Vs Commissioner Of Police And Anr.
Central Administrative Tribunal · (2018) 11 CAT CK 0037
Indian Penal Code, 1860 — Section 279, 304ACentral Civil Services (Pension) Rules, 1972 — Rule 14(b), 54(4)
Tribunals and Commissions29 Nov 2018Dismissed
Lalta Prasad Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0033
Constitution Of India, 1950 — Article 14
Tribunals and Commissions29 Nov 2018Dismissed
P.N. Sharma Vs Union Of India And Anr
Central Administrative Tribunal · (2018) 11 CAT CK 0029
Tribunals and Commissions28 Nov 2018Disposed Off
Anita Devi Vs Union Of India Through Secretary And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0067
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Pension) Rules, 1972 — Rule 2(b), 2(c)
Tribunals and Commissions28 Nov 2018Dismissed
Rakesh Kumar Jain Vs Union Of India Through Secretary And Anr
Central Administrative Tribunal · (2018) 11 CAT CK 0064
Income Tax Act, 1961 — Section 264Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14(3), 15
Tribunals and Commissions28 Nov 2018Dismissed
Anjali Phogat Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0062
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15
Tribunals and Commissions28 Nov 2018Dismissed
Dr. Chetna Sharma Vs Govt. Of NCT Of Delhi And Anr
Central Administrative Tribunal · (2018) 11 CAT CK 0049
Administrative Tribunals Act, 1985 — Section 5(2), 19
Tribunals and Commissions28 Nov 2018Dismissed
Smit Rekha Vishnoi Vs Union Of India, Through And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0040
Tribunals and Commissions28 Nov 2018Allowed
S.K. Srivastava Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0036
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14(2), 15
Tribunals and Commissions28 Nov 2018Dismissed
Ahmad Mian Siddiqui Vs Union Of India
Central Administrative Tribunal · (2018) 11 CAT CK 0035
Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 120BConstitution Of India, 1950 — Article 53, 53(1), 74, 77(1), 77(2), 77(3), 123, 154, 154(1), 163, 166, 166(1), 166(2), 166(3), 213, 252(1), 310, 310(1)(c), 311, 311(2), 311(2)(c), 317, 356, 360
Tribunals and Commissions28 Nov 2018Allowed
Yatendra Singh Meena And Anr Vs Govt. Of NCT Of Delhi And Others And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0031
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16