Tribunals and Commissions26 Nov 2018Allowed
Ram Kishan Vs Lieutenant Governor Of Delhi And Anr
Central Administrative Tribunal · (2018) 11 CAT CK 0038
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 464 of 565
Tribunals and Commissions26 Nov 2018Dismissed
Mohan Giri And Anr Vs Union Of India Through The General Manager And Anr
Central Administrative Tribunal · (2018) 11 CAT CK 0030
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions26 Nov 2018Partly Allowed
Moti Lal Vs Union Of India
Central Administrative Tribunal · (2018) 11 CAT CK 0026
Gramin Dak Sevak (Conduct and Engagement) Rules, 2011 — Rule 9(v), 9(vi), 10, 12, 19Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions26 Nov 2018Dismissed
Pankaj Kumar Vs Union Of India
Central Administrative Tribunal · (2018) 11 CAT CK 0025
Administrative Tribunals Act, 1985 — Section 19, 21, 21(3)
Tribunals and Commissions26 Nov 2018Dismissed
Bimla Devi Vs Bharat Sanchar Nigam Limited
Central Administrative Tribunal · (2018) 11 CAT CK 0024
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions26 Nov 2018Dismissed
Lakhwinder Singh Vs Union Of India
Central Administrative Tribunal · (2018) 11 CAT CK 0023
Constitution of India, 1950 — Article 226
Tribunals and Commissions26 Nov 2018Dismissed
Gurpiar Singh Vs Union Of India
Central Administrative Tribunal · (2018) 11 CAT CK 0022
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions22 Nov 2018Disposed Off
Rituraj Saroha Vs Delhi Subordinate Services Selection Board And Anr
Central Administrative Tribunal · (2018) 11 CAT CK 0080
Tribunals and Commissions22 Nov 2018Dismissed
Rakesh Kumar And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0079
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 4(5)(a)
Tribunals and Commissions22 Nov 2018Dismissed
Mukul Sanwal Vs Union Of India
Central Administrative Tribunal · (2018) 11 CAT CK 0076
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions22 Nov 2018Dismissed
Rajnish Kuamar Vs Govt. Of NCT New Delhi And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0058
Administrative Tribunals Act, 1985 — Section 20(a)(2), 20(b)(2), 21Constitution Of India, 1950 — Article 14Limitation Act, 1963 — Article 58
Tribunals and Commissions22 Nov 2018Dismissed
Ganatra Komal Pravinbhai Vs Union Of India Through Secretary And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0055
Tribunals and Commissions22 Nov 2018Dismissed
Mahabir Singh Vs Chairman-cum-MD And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0034
Indian Penal Code, 1860 — Section 34, 302, 304B, 498ADelhi Road Transport Authority (Conditions, Appointment And Service) Regulations, 1952 — Regulation 15, 15(4)
Tribunals and Commissions22 Nov 2018Allowed
Sangat Ram Vs Indian Council Of Forestry Research & Education (ICFRE)
Central Administrative Tribunal · (2018) 11 CAT CK 0028
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions22 Nov 2018
Anand Kumar Guleria Vs Union Of India
Central Administrative Tribunal · (2018) 11 CAT CK 0027
Railway Servants (Discipline & Appeal ) Rules, 1968 — Rule 9, 10, 10(2), 10(1)(b)Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 9, 15, 15(1)Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 9(1)
Tribunals and Commissions21 Nov 2018Dismissed
Delhi Medical Technical Employees Vs Union Of India Through Its Secretary And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0045
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 4(5)(b)
Tribunals and Commissions20 Nov 2018Allowed
Anil Kumar Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 11 CAT CK 0137
Tribunals and Commissions20 Nov 2018Disposed Off
Gunjit Singh And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0073
Tribunals and Commissions20 Nov 2018Disposed Off
Bhagwat Prasad Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0068
Indian Penal Code, 1860 — Section 34, 354, 509Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 12Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 4(5)
Tribunals and Commissions20 Nov 2018Allowed
Navin kumar Saini And Anr Vs Ministry Of Home Affairs Through Director And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0056