Tribunals and Commissions15 Nov 2018Dismissed
Babli Singh Vs Union Of India Through General Manager (P)
Central Administrative Tribunal · (2018) 11 CAT CK 0012
Administrative Tribunals Act, 1985 — Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 466 of 565
Tribunals and Commissions15 Nov 2018Dismissed
Shri Abdul Salam S/o Mohmmed Yunus Vs Union of India And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0011
Tribunals and Commissions14 Nov 2018Allowed
R.K. Mathur And Ors Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0087
New Delhi (Group A) Posts Recruitment Rules, 2010 — Rule 6(9)
Tribunals and Commissions14 Nov 2018Dismissed
Subash Wig, working Vs Union of India And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0009
Tribunals and Commissions14 Nov 2018Disposed off
Shri Samadhan Fakira Sirsat And Ors Vs Union of India And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0008
Constitution of India, 1950 — Article 14, 16
Tribunals and Commissions14 Nov 2018Disposed off
Sardar Joti Nigade Vs Union of India And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0007
Tribunals and Commissions13 Nov 2018Dismissed
Poonam Rani Vs Union Of Inda And Anr
Central Administrative Tribunal · (2018) 11 CAT CK 0131
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions13 Nov 2018Allowed
Shiv Kumar Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0123
Tribunals and Commissions13 Nov 2018Dismissed
Manoj Shankar Vs Union Of India Through Secretary And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0122
Employees Provident Funds And Miscellaneous Provisions Act, 1952 — Section 7AEmployees Provident Fund Staff (Classification Control And Appeal) Rules, 1971 — Rule 10
Tribunals and Commissions13 Nov 2018Disposed Off
Sewa Ram Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0119
Railway Service Pension (Rules), 1993 — Rule 9Central Civil Services (Pension) Rules, 1972 — Rule 70(1)
Tribunals and Commissions13 Nov 2018Disposed Off
Sanjeev Kumar Meena And Ors Vs Secretary And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0116
Constitution Of India, 1950 — Article 309Examination Rules, 1998 — Rule 1
Tribunals and Commissions13 Nov 2018Disposed Off
Bachan Ram And Anr Vs Union Of India Through The Secretary And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0112
Tribunals and Commissions13 Nov 2018Dismissed
Dharampal ‘Saini’ Vs Secretary And Anr
Central Administrative Tribunal · (2018) 11 CAT CK 0108
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions13 Nov 2018Dismissed
Dina Nath Sharma And Ors Vs Union Of India And Anr
Central Administrative Tribunal · (2018) 11 CAT CK 0105
Tribunals and Commissions13 Nov 2018Dismissed
ASI Tej Singh Vs Govt. Of NCTD Through And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0104
Prevention Of Corruption Act, 1988 — Section 7, 13, 13(2), 13(1)(d)Delhi Police Act, 1978 — Section 147, 148Code Of Criminal Procedure, 1973 — Section 428
Tribunals and Commissions13 Nov 2018Allowed
Mohit And Anr Vs GNCTD And Anr
Central Administrative Tribunal · (2018) 11 CAT CK 0101
Tribunals and Commissions13 Nov 2018Dismissed
Sat Pal Budhiraja Vs Secretary
Central Administrative Tribunal · (2018) 11 CAT CK 0098
Tribunals and Commissions13 Nov 2018Dismissed
A.K. Mishra Vs Union Of India And Anr
Central Administrative Tribunal · (2018) 11 CAT CK 0086
Tribunals and Commissions13 Nov 2018Dismissed
Mrs. Arockiamary Mariacolandhai Vs Union of India And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0010
Tribunals and Commissions12 Nov 2018Allowed
Ashish Chandra Singh Vs Union Of India Through Secretary And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0110
Sexual Harassment Of Women At Workplace (Prevention, Prohibition And Redressal) Act, 2013 — Section 9(i), 13(1), 13(3)(ii)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 14(2), 15Constitution Of India, 1950 — Article 311