Tribunals and Commissions30 Oct 2018Disposed Off
J.K. Singh Vs Delhi Jal Board
Central Administrative Tribunal · (2018) 10 CAT CK 0046
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 469 of 565
Tribunals and Commissions30 Oct 2018Disposed Off
Chameli Vs East Delhi Municipal Corporation
Central Administrative Tribunal · (2018) 10 CAT CK 0040
Tribunals and Commissions30 Oct 2018Dismissed
Tushar Ranjan Mohanty Vs Union Of India Through And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0030
Tribunals and Commissions30 Oct 2018Dismissed
Abdul Wahid Vs Delhi Jal Board Through And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0027
Tribunals and Commissions30 Oct 2018Dismissed
Suresh Kumar Tyagi Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0013
Code Of Criminal Procedure, 1973 — Section 107, 151Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 16(3)Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions30 Oct 2018Dismissed/Disposed Off
Parikshit Vs Chief Secy. And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0010
Tribunals and Commissions29 Oct 2018Disposed Off
N. D. Azad Vs Dr. Hasmukh Adhia And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0055
Tribunals and Commissions29 Oct 2018Dismissed
Ashok Kumar Dabas Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 10 CAT CK 0043
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions29 Oct 2018Disposed Off
Dr. Dilip Kumar Vs A.N. Jha And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0041
Tribunals and Commissions29 Oct 2018Dismissed
Rohit Choudhary Vs Delhi Development Authority
Central Administrative Tribunal · (2018) 10 CAT CK 0022
Tribunals and Commissions26 Oct 2018Dismissed
Shruti Vs Govt. Of NCT Of Delhi And Ors.
Central Administrative Tribunal · (2018) 10 CAT CK 0072
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions26 Oct 2018Dismissed
Mukesh Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0052
Railway Services (Pension) Rules, 1993 — Rule 75(6)
Tribunals and Commissions26 Oct 2018Dismissed
Ranjeet Kumar Vs Union Of India And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0042
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions26 Oct 2018Dismissed
DTC Retired Employees Asso. (Regd.) Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 10 CAT CK 0019
Constitution Of India, 1950 — Article 14, 16, 32
Tribunals and Commissions25 Oct 2018Dismissed/Disposed Off
Jagdish Vs Union Of India And ors
Central Administrative Tribunal · (2018) 10 CAT CK 0075
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions25 Oct 2018Dismissed
Satish Kumar Vs Union Of India And Anr
Central Administrative Tribunal · (2018) 10 CAT CK 0056
Tribunals and Commissions25 Oct 2018Dismissed
Rajender Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0044
Administrative Tribunals Act, 1985 — Section 22(3)(f)
Tribunals and Commissions24 Oct 2018Allowed
Ram Raksha Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0028
Tribunals and Commissions24 Oct 2018Disposed Off
S.P. Tripathi Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0011
Tribunals and Commissions24 Oct 2018Disposed Off
Madhu Bala Vs Municipal Corporation Of Delhi And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0008