Tribunals and Commissions11 Oct 2018Allowed
R K Verma Vs Union Of India Through Secretary And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0076
Railway Service (Conduct) Rules, 1966 — Rule 3.1(i), 3.1(ii), 3.1(iii)
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 472 of 565
Tribunals and Commissions11 Oct 2018Disposed Off
S.K. Srivastava Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0065
Tribunals and Commissions11 Oct 2018Dismissed
Arvind Kumar Sood Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0054
Tribunals and Commissions11 Oct 2018Allowed
D.J. Gupta Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0020
Prevention Of Corruption Act, 1988 — Section 7, 12, 13, 13(i)(d), 13(2)Indian Penal Code, 1860 — Section 120, 120BCentral Civil Services (Conduct) Rules, 1964 — Rule 3
Tribunals and Commissions11 Oct 2018Dismissed
Dr. Rajasri Bhattacharya Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0017
Tribunals and Commissions11 Oct 2018Dismissed
Deep Chand Vs Union Of India Through The Secretary And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0003
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14(23), 11
Tribunals and Commissions11 Oct 2018Disposed Off
Surendra Singh Vs Govt. Of NCT Of Delhi Through And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0002
Indian Penal Code, 1860 — Section 420, 468, 471Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions10 Oct 2018Dismissed
All India Association Of Central Excise And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0104
Tribunals and Commissions10 Oct 2018Dismissed
Devi Ram And Ors Vs Bharat Sanchar Nigam Limited
Central Administrative Tribunal · (2018) 10 CAT CK 0102
Tribunals and Commissions10 Oct 2018Disposed Of
Simmi Kohli Vs Union Of India Through Its Secretary Ministry Of Finance And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0100
Tribunals and Commissions10 Oct 2018Dismissed
Jag Mohan Vs Union Of India Through Secretary And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0099
Tribunals and Commissions10 Oct 2018Dismissed
M.N.Sharma Vs Govt. Of Nct Of Delhi And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0098
Administrative Tribunals Act, 1985 — Section 22(2)(3)(f), 22(3), 22(3)(f)Code Of Civil Procedure 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions10 Oct 2018Dismissed
Govt. Of Nct Of Delhi And Ors Vs Deepak
Central Administrative Tribunal · (2018) 10 CAT CK 0097
Administrative Tribunals Act, 1985 — Section 22(2)(f), 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(h), 22(3)(i), 22(2)(3)(f)Code Of Civil Procedure 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions10 Oct 2018Allowed
Sanjay Singh And Ors Vs Comptroller And Auditor General Of India And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0096
Tribunals and Commissions10 Oct 2018Dismissed
Sanjay Pratap Singh Vs Union Of India Through Secretary, Ministry Of Home Affairs And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0095
All India Services Act, 1951 — Section 3(1), 3All India Services (Joint Cadre) Rules, 1972 — Rule 4(1)All India Services (Disciplinary And Appeal) Rules, 1969 — 3(2), 3(3), 8All India Services (Death-cum-Retirement Benefits) Rules, 1958 — 16(3), 16
Tribunals and Commissions10 Oct 2018Disposed Of
P.S. Gosain And Ors Vs Union Of India, Ministry Of Defence And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0094
Tribunals and Commissions10 Oct 2018Dismissed
Maharaj Singh Vs General Manager, North Eastern Railway, Gorakhpur And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0093
Administrative Tribunals Act, 1985 — Section 19, 20(2)(a), 20(2)(b), 21, 21(3)Constitution Of India, 1950 — Article 14, 16, 58
Tribunals and Commissions10 Oct 2018Dismissed
Arun Sheel Anand And Ors Vs Sushil Chandra And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0092
Tribunals and Commissions10 Oct 2018Dismissed
Shriom Goel And Ors Vs Union Of India, M/O Communication & I.T And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0091
Tribunals and Commissions10 Oct 2018Dismissed
Jai Narain Vs Govt. Of Nct Of Delhi And Ors
Central Administrative Tribunal · (2018) 10 CAT CK 0090
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 226, 227