COURT ARCHIVE

Central Administrative Tribunal judgments

11,299 judgments · page 475 of 565

Tribunals and Commissions04 Oct 2018Dismissed

Bhagirath Kumar Vs Govt. Of NCT Of Delhi And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0140

Indian Penal Code, 1860 — Section 302Delhi Police Act, 1978 — Section 22Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 12, 15

Tribunals and Commissions04 Oct 2018Disposed Of

Chandra Narayan Joshi Vs Chairman Indian Railway And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0139

Tribunals and Commissions04 Oct 2018Disposed Of

Neelam Yadav Vs Govt.Of NCT Of Delhi And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0138

Administrative Tribunals Act, 1985 — Section 19

Tribunals and Commissions04 Oct 2018Dismissed

Shiv Kumar Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0137

Tribunals and Commissions04 Oct 2018Dismissed

Bharatiya Telecom Employees Union (BSNL) And Ors Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0136

Constitution Of India, 1950 — Article 31

Tribunals and Commissions04 Oct 2018Disposed Of

Shishu Pal Vs Govt. Of NCTD And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0135

Constitution Of India, 1950 — Article 226, 227

Tribunals and Commissions03 Oct 2018Dismissed

Harbhajan Singh Vs Secretary Ministry Of Telecommunication And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0150

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 16Central Civil Services (Pension) Rules, 1972 — Rule 9, 9 (1)

Tribunals and Commissions03 Oct 2018Disposed Of

Ajit Singh Vs Govt. Of NCT Of Delhi And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0149

Tribunals and Commissions03 Oct 2018Disposed Of

Dinesh Kumar Vs Commissioner Of Police And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0148

Delhi Police Act, 1978 — Section 21(j)

Tribunals and Commissions03 Oct 2018Disposed Of

Mahatma Mahto Vs New Delhi Municipal Council

Central Administrative Tribunal · (2018) 10 CAT CK 0147

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 3, 14, 15 (2)

Tribunals and Commissions03 Oct 2018Disposed Of

Mina Kumari Vs Govt. Of NCTD And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0146

Tribunals and Commissions03 Oct 2018Allowed

Sankara Subbu Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0145

Tribunals and Commissions03 Oct 2018Dismissed

Kuldeep Pakad Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0144

Indian Administrative Service (Appointment by Probation) Regulations, 1955 — Regulation 7(2)

Tribunals and Commissions03 Oct 2018Allowed

B K Tripathi Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0143

Arbitration And Conciliation Act, 1996 — Section 34(3), 23(1), 11(4)(a), 11(6)

Tribunals and Commissions01 Oct 2018Allowed

Kamlesh Kalra Vs Employees State Insurance Corporation

Central Administrative Tribunal · (2018) 10 CAT CK 0155

Employees' State Insurance Act, 1948 — Section 17(2)(a)

Tribunals and Commissions01 Oct 2018Dismissed

Sita Ram And Ors h Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0154

Administrative Tribunals Act, 1985 — Section 21Constitution Of India, 1950 — Article 14, 226, 323A

Tribunals and Commissions01 Oct 2018Allowed

Kailash Nath Vs Senior Superintendent Of Post Offices

Central Administrative Tribunal · (2018) 10 CAT CK 0153

Central Civil Services (Pension) Rules, 1972 — Rule 73

Tribunals and Commissions01 Oct 2018Allowed

Gajendra Singh Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0152

Tribunals and Commissions01 Oct 2018Dismissed

Shashi Vashisht Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 10 CAT CK 0151

Administrative Tribunal Act, 1985 — Section 19Central Government Account (Receipts And Payments) Rules, 1983 — Rule 61(2)Central Civil Services (Pension) Rules, 1972 — Rule 70, 8, 9

Tribunals and Commissions29 Sept 2018Allowed

DARSHAN Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 09 CAT CK 0005

Central Civil Services (Pension) Rules, 1972 — Rule 22, 49(3)