Tribunals and Commissions19 Sept 2018Dismissed
Sahab Singh Gahlawat And Ors Vs Health And Family Welfare Department And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0078
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 483 of 565
Tribunals and Commissions18 Sept 2018
Mukesh Kumar Suman Vs Union Public Service Commission & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0584
Right to Information Act, 2005Constitution of India
Tribunals and Commissions18 Sept 2018
Ramesh Kumar Bhatia Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0580
Accounts Code-Chapter 17IPC-Section 120B, 420, 468, 471, 509Prevention of Corruption Act, 1988-Section 13(2), 13(1)(d)
Tribunals and Commissions18 Sept 2018
D. K. Vinod Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0577
Tribunals and Commissions18 Sept 2018
Sohanpal Vs The Commissioner & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0566
Constitution of India-Article 311, 311(2)(b)DMC Service (Control & Appeal) Regulation, 1959
Tribunals and Commissions18 Sept 2018
Gurjeet Singh Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0560
Indian Penal Code-Section 365, 203, 404, 34, 364-A, 302Juvenile Act
Tribunals and Commissions18 Sept 2018
Sunil Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0558
Tribunals and Commissions18 Sept 2018
Sangeeta Rao Vs Govt. Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0557
Fundamental Rules-FR 56(j), Rule 56(i)CCS (Pension) Rules, 1972-Rule 48Constitution of India-Article 310, 311
Tribunals and Commissions18 Sept 2018
Alok Agarwal Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0555
Tribunals and Commissions18 Sept 2018
Kallol Dutta Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0553
Indian Posts and Telecommunications Accounts and Finance Service Group 'B' (Accounts Officers and Assistant Accounts Officers) Recruitment Rules, 2018
Tribunals and Commissions18 Sept 2018
Ms. T. Uma (IFS) Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0551
Limitation Act-Section 3
Tribunals and Commissions18 Sept 2018
N.K.Taneja Vs The Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0544
CCS (CCA) Rules, 1965-Rule 14CCS (Pension) Rules, 1972-Rule 9
Tribunals and Commissions18 Sept 2018
Parwati Kujur (Inspector) Vs Commissioner Of Delhi Police & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0532
CCS (Leave) Rules, 1972
Tribunals and Commissions18 Sept 2018Allowed
Parwati Kujur Vs Commissioner Of Delhi Police And Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0192
Tribunals and Commissions18 Sept 2018Allowed
D.K. Vinod Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0104
Tribunals and Commissions18 Sept 2018Dismissed
Sunil Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0103
Tribunals and Commissions18 Sept 2018Allowed
N.K.Taneja Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0102
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Central Civil Services (Pension) Rules, 1972 — Rule 9
Tribunals and Commissions18 Sept 2018Disposed Of
Kallol Dutta Vs Union Of India and Others
Central Administrative Tribunal · (2018) 09 CAT CK 0101
Tribunals and Commissions18 Sept 2018Allowed
Mukesh Kumar Suman Vs Union Public Service Commission And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0100
Tribunals and Commissions18 Sept 2018Dismissed
Alok Agarwal Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0099