Tribunals and Commissions10 Sept 2018
Satish Kumar Kataria Vs North Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0498
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 489 of 565
Tribunals and Commissions10 Sept 2018
Faiyaz & Ors. Vs Indian Council Of Agricultural Resewarch & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0497
Administrative Tribunals Act, 1985-Section 22(3)(f)CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions10 Sept 2018Allowed
Satish Kumar Kataria Vs North Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0193
Tribunals and Commissions10 Sept 2018Dismissed
Faiyaz aged And Ors Vs Indian Council Of Agricultural Resewarch And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0161
Administrative Tribunals Act, 1985 — 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions10 Sept 2018Allowed
Virendra Kumar Mishra And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0158
Tribunals and Commissions10 Sept 2018Dismissed
Kanhiya Lal Vs Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0156
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Pension) Rules, 1972 — Rule 13, 21, 22, 49, 49(3)
Tribunals and Commissions10 Sept 2018Disposed Of
Jai Kishan Vs Staff Selection Commission And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0149
Tribunals and Commissions10 Sept 2018Allowed
Satya Pal Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0144
Tribunals and Commissions10 Sept 2018Allowed
Rajvinder Kaur Vs Kendriya Vidyalaya Sangathan And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0141
Administrative Tribunals Act, 1985 — Section 21Constitution Of India, 1950 — Article 226
Tribunals and Commissions10 Sept 2018Allowed
Rinku Vs Delhi Police And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0139
Code Of Criminal Procedure, 1973 — Section 437AIndian Penal Code, 1860 — Section 354A, 385, 451, 506
Tribunals and Commissions10 Sept 2018Dismissed
Rati Ram Saroj Vs Union Of India
Central Administrative Tribunal · (2018) 09 CAT CK 0137
Prevention Of Corruption Act, 1988 — (19)(a)(a)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 14(2), 14(3), 14(12), 14(13)Central Civil Services (Conduct) Rules, 1964 — Rule 3
Tribunals and Commissions07 Sept 2018
Shri Shalu Tyagi Vs The State (NCT Of Delhi) & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0506
Tribunals and Commissions07 Sept 2018
Shiv Bhadur Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0503
Administrative Tribunals Act, 1985-Section 19Railway Services (Pension) Rules, 1993-Rule 31, 20, 107
Tribunals and Commissions07 Sept 2018
Arun Kushwaha Vs General Manager, Eastern Railway Kolkata & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0501
CAT (Procedure) Rules, 1987-Rule 15
Tribunals and Commissions07 Sept 2018
Devendra Vs The Secretary, New Delhi Municipal Council (NDMC) & Anr.
Central Administrative Tribunal · (2018) 09 CAT CK 0494
Tribunals and Commissions07 Sept 2018Dismissed
Devendra Vs Secretary
Central Administrative Tribunal · (2018) 09 CAT CK 0163
Tribunals and Commissions07 Sept 2018Dismissed
Shalu Tyagi Vs State (NCT Of Delhi) And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0159
Tribunals and Commissions07 Sept 2018Dismissed
Arun Kushwaha Vs General Manager, Eastern Railway Kolkata And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0157
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15
Tribunals and Commissions07 Sept 2018Disposed Of
Shiv Bhadur Yadav Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 09 CAT CK 0155
Administrative Tribunals Act, 1985 — Section 19Railway Services (Pension) Rules, 1993 — Rule 20, 31, 107
Tribunals and Commissions06 Sept 2018
Ram Dhan Gupta Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 09 CAT CK 0586