COURT ARCHIVE

Central Administrative Tribunal judgments

11,299 judgments · page 497 of 565

Tribunals and Commissions28 Aug 2018Allowed

Rajkumari And Ors Vs Govt. Of NCT Delh And Ors

Central Administrative Tribunal · (2018) 08 CAT CK 0036

Administrative Tribunals Act, 1985 — Section 19, 20, 21Central Civil Services (Pension) Rules, 1972 — Rule 41, 41(1)

Tribunals and Commissions28 Aug 2018Dismissed

Dilip Kumar Meena Vs North Delhi Municipal Corporation And Ors

Central Administrative Tribunal · (2018) 08 CAT CK 0034

Tribunals and Commissions28 Aug 2018Disposed Of

Amiya Chandra Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 08 CAT CK 0032

Tribunals and Commissions28 Aug 2018Dismissed

Head Constable Chander Veer Vs Commissioner Of Police And Ors

Central Administrative Tribunal · (2018) 08 CAT CK 0031

Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 15, 15(2), 16Constitution Of India, 1950 — Article 226, 227

Tribunals and Commissions27 Aug 2018

Smt. Sudha Tandon & Ors. Vs Hardayal Municipal Public Library & Ors.

Central Administrative Tribunal · (2018) 08 CAT CK 0631

Administrative Tribunals Act, 1985-Section 14Societies Registration Act, 1860

Tribunals and Commissions27 Aug 2018

Balbir Singh Vs GNCT Delhi & Ors.

Central Administrative Tribunal · (2018) 08 CAT CK 0619

Constitution of India-Article 14, 16CCS (Pension) Rules, 1972-Sub-Rule (2) of Rule 9

Tribunals and Commissions27 Aug 2018

Shri Moti Ram Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 08 CAT CK 0614

Tribunals and Commissions27 Aug 2018

Shri Ganga Dev Vs Commissioner Of Income Tax & Ors.

Central Administrative Tribunal · (2018) 08 CAT CK 0608

Administrative Tribunals Act-Section 19, 3(q)(v)Public Premises (Eviction of Unauthorised Occupants) Act, 1971-Section 4 (1), 9

Tribunals and Commissions27 Aug 2018Dismissed

Balbir Singh Vs GNCT Delhi And Ors

Central Administrative Tribunal · (2018) 08 CAT CK 0062

Central Civil Services (Pension) Rules, 1972 — Rule 9(2)Constitution Of India, 1950 — Article 14, 16

Tribunals and Commissions27 Aug 2018Dismissed

Sudha Tandon And Ors Vs Hardayal Municipal Public Library And Ors

Central Administrative Tribunal · (2018) 08 CAT CK 0033

Administrative Tribunals Act, 1985 — Section 14

Tribunals and Commissions27 Aug 2018Disposed Of

Moti Ram Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 08 CAT CK 0030

Tribunals and Commissions27 Aug 2018Dismissed

Ganga Dev Vs Commissioner Of Income Tax And Ors

Central Administrative Tribunal · (2018) 08 CAT CK 0029

Administrative Tribunals Act, 1985 — Section 3(q)(v), 19Public Premises (Eviction Of Unauthorized Occupants) Act, 1971 — Section 4(1)

Tribunals and Commissions26 Aug 2018Disposed Of

Raj Shekhar Vyas Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 08 CAT CK 0186

Constitution Of India, 1950 — Article 311

Tribunals and Commissions26 Aug 2018Dismissed

Baldeep Kumar Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 08 CAT CK 0183

Tribunals and Commissions26 Aug 2018Disposed Of

Sidharth Goyal Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 08 CAT CK 0182

Administrative Tribunals Act, 1985 — Section 19Civil Services Examination Rules, 2017 — Rule 10Indian Revenue Service (Customs And Central Excise ) Group ‘A’ Rules, 2016 — Rule 6(5)

Tribunals and Commissions24 Aug 2018

Sh.Pawan Kumar Vs Govt. od NCT of Delhi & Ors.

Central Administrative Tribunal · (2018) 08 CAT CK 0640

CCS (CCA) Rules, 1965-Rule 14IPC-Sections 147, 148, 149, 268, 341, 342CCS (Conduct) Rules, 1964-Rule 3

Tribunals and Commissions24 Aug 2018

Kameshwar Sharma Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 08 CAT CK 0620

Industrial Disputes Act, 1947-Section 10-A, 17, 17-A, 29

Tribunals and Commissions24 Aug 2018

Karnail Singh Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 08 CAT CK 0610

Railways Servant (Conduct) Rules, 1966-Rule 3.1 Para (i), (ii) & (iii)Railway Servants (Discipline & Appeal) Rules, 1968-Rule 18

Tribunals and Commissions24 Aug 2018

Inspector (Exe) Surender Singh & Ors. Vs Lt. Governor, Delhi & Ors.

Central Administrative Tribunal · (2018) 08 CAT CK 0606

Delhi Police (Appointment & Recruitment) Rules, 1980Delhi Police (Promotion & Confirmation) Rules, 1980-Rules 4, 5, 6Delhi Police Act, 1978-Section 5, 147

Tribunals and Commissions24 Aug 2018

Maj. Hari Vansh Sharma (Retd.) Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 08 CAT CK 0597

Central Civil Services (Pension) Rules, 1972