Tribunals and Commissions03 Aug 2018
Ashok Kumar Vs Govt. Of NCTD & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0549
COURT ARCHIVE
Central Administrative Tribunal judgments
11,299 judgments · page 509 of 565
Tribunals and Commissions03 Aug 2018Allowed
J.D. Gupta Vs Chief Secretary And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0158
Tribunals and Commissions03 Aug 2018Dismissed
Ashok Kumar Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0157
Tribunals and Commissions03 Aug 2018Dismissed
Bhanu Pratap Singh Vs Delhi Police And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0155
Indian Penal Code, 1860 — Section 34, 323, 506
Tribunals and Commissions03 Aug 2018Dismissed
Rajeev Kumar Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0154
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions03 Aug 2018Allowed
Radhe Shyam Singh And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0151
Central Civil Service (Revised Pay) Rules, 2008 — Rule 7, 8, 13Constitution Of India, 1950 — Article 14
Tribunals and Commissions03 Aug 2018Partly Allowed
Anil Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0150
Central Civil Services (Pension) Rules, 1972 — Rule 9, 19, 19(1), 19(1)(a), 19(2)(a), 19(2)(b)
Tribunals and Commissions03 Aug 2018Partly Allowed
Anil Kumar Dutta Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0149
Tribunals and Commissions03 Aug 2018Disposed Of
Vidhi Sharma Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0148
Tribunals and Commissions03 Aug 2018Dismissed
Vinod Chander Mathur Vs Delhi Development Authority And Ors
Central Administrative Tribunal · (2018) 08 CAT CK 0146
Tribunals and Commissions03 Aug 2018Dismissed
Mauji Ram Vs Delhi Development Authority
Central Administrative Tribunal · (2018) 08 CAT CK 0145
Delhi Development Authority (Conduct, Disciplinary And Appeal) Regulations, 1999 — Regulation 4(1)(i), 4(1)(ii), 4(1)(iii), 25
Tribunals and Commissions03 Aug 2018Dismissed
Surendra Pratap Singh And Ors Vs India Tourism Development Corporation Ltd.
Central Administrative Tribunal · (2018) 08 CAT CK 0144
Administrative Tribunals Act, 1985 — Section 22(3)(f)
Tribunals and Commissions02 Aug 2018
Dr. Bhupendra Kumar Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0570
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions02 Aug 2018
Prof. (Dr.) Amaresh Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0669
Sport Authority of India (Service) Bye-laws and Conditions of Service Regulation 1992-Rules 5, 6 and 20 of the ScheduleConstitution of India-Article 32Administrative Tribunal Act-Section 19
Tribunals and Commissions02 Aug 2018
Ashok Kumar Kapoor Vs Delhi Development Authority & Anr.
Central Administrative Tribunal · (2018) 08 CAT CK 0658
CCS (Leave) Rules
Tribunals and Commissions02 Aug 2018
Mrs. Shehnaz Yusufzai & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0557
Tribunals and Commissions02 Aug 2018
U.K. Sharma Vs General Manager, Northern Railway & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0556
Tribunals and Commissions02 Aug 2018
Ram Roop Ram Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0551
CCS (Pension) Rules, 1972-Rule 54, 54 (7)
Tribunals and Commissions02 Aug 2018
Sh. Pardeep & Ors. Vs GNCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0548
Administrative Tribunals Act, 1985-Section 21Uttar Pradesh Secondary Education Services Selection Board Act, 1982
Tribunals and Commissions02 Aug 2018
Vimla Nawaria Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 08 CAT CK 0544