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Central Administrative Tribunal judgments

11,299 judgments · page 513 of 565

Tribunals and Commissions27 Jul 2018

Nitin Kumar Dubey Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 07 CAT CK 0626

Chhattisgarh Niji Kshetra Vishwavidyalaya (Sthapana Aur Viniyaman) Adhiniyam, 2002-Section 5, 5(1), 6University Grants Commission Act, 1956-Section 3, 4, 22, 22(1), 22(2)Constitution of India
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Tribunals and Commissions27 Jul 2018

Ajab Singh Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 07 CAT CK 0609

Gramin Dak Sewak (Conduct & Engagement) Rules-Rule 10CCS (CCA) Rules, 1965-Rule 14, 14 (18)Constitution of India-Article 311 (2)
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Tribunals and Commissions27 Jul 2018Dismissed

Ajab Singh Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 07 CAT CK 0014

Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 14(18)Constitution Of India, 1950 — Article 311(2)
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Tribunals and Commissions27 Jul 2018Dismissed

Nitin Kumar Dubey Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 07 CAT CK 0011

Chhatisgarh Niji Kshetra Vishwavidalaya (Sthapana Aur Vininyaman) Adhiniyam 2002 — Section 5, 5(1), 6University Grants Commission Act, 1956 — Section 22
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Tribunals and Commissions26 Jul 2018

Sidharth Goyal Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 07 CAT CK 0632

Administrative Tribunals Act, 1985-Section 19Civil Services Examination Rules, 2017-Rule 10IRS (C&CE) Group „A‟ Rules, 2016-Rule 6 (5)
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Tribunals and Commissions26 Jul 2018

Shri H.L. Chaudhary Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 07 CAT CK 0625

Administrative Tribunals Act, 1985-Section 19Companies Act, 1956-Section 169NPCC (Classification, Control and Appeal) Rules, 2006-Clause 11
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