Tribunals and Commissions02 Sept 2020Disposed Of
Rajveer Singh Chauhan Vs Director General & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0007
COURT ARCHIVE
Central Administrative Tribunal judgments
11,264 judgments · page 347 of 564
Tribunals and Commissions02 Sept 2020Dismissed
Dr. Rahas Kumar Mohanty Vs Lalit Kala Akademi & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0006
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions02 Sept 2020Disposed Of
Vipin Kumar Jain Vs Govt. NCT Of Delhi
Central Administrative Tribunal · (2020) 09 CAT CK 0005
Tribunals and Commissions02 Sept 2020Disposed Of
Shyam Yadav Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0004
Tribunals and Commissions02 Sept 2020Disposed Of
Jyoti Vs Lieutenant Governor Of Delhi & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0003
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions02 Sept 2020Disposed Of
Ashok Kumar Giri & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0002
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions01 Sept 2020
Fateh Singh Malik & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0829
Tribunals and Commissions01 Sept 2020
Neha Kukreti Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0819
Tribunals and Commissions01 Sept 2020
Anil Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0813
Tribunals and Commissions01 Sept 2020Disposed Of
Fateh Singh Malik & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0014
Tribunals and Commissions01 Sept 2020Disposed Of
Anil Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0013
Tribunals and Commissions01 Sept 2020Disposed Of
Neha Kukreti Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0012
Tribunals and Commissions31 Aug 2020Disposed Of
Amar Singh Meena Vs Sh. Vijay Kumar Dev & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0640
Tribunals and Commissions31 Aug 2020
Vijay Pant & Anr. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 08 CAT CK 0605
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions31 Aug 2020
Anubhav Sharma Vs Staff Selection commission & Anr.
Central Administrative Tribunal · (2020) 08 CAT CK 0600
Tribunals and Commissions31 Aug 2020
Neetu Sharma & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 08 CAT CK 0599
Tribunals and Commissions31 Aug 2020Disposed Of
Neetu Sharma & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0069
Tribunals and Commissions31 Aug 2020Disposed Of
Amar Singh Meena Vs Vijay Kumar Dev & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0068
Tribunals and Commissions31 Aug 2020Disposed Of
Vijay Pant Vs Govt. Of NCTD & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0067
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions31 Aug 2020Disposed Of
Anubhav Sharma Vs Staff Selection Commission & Others
Central Administrative Tribunal · (2020) 08 CAT CK 0066